High Courts22 Apr 2024
S.Naveen Vs State
Madras High Court · (2024) 04 MAD CK 0185
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 324, 341, 506(ii)
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 4 of 40
High Courts22 Apr 2024
R.Sakthivel Vs Special Sub Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0181
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4), 21(4A)
High Courts22 Apr 2024
Ranjith @ Ranjith Kumar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0180
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6, 24(1)Indian Penal Code, 1860 — Section 328
High Courts22 Apr 2024
Patturaj And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0179
Explosive Substances Act, 1908 — Section 4(a)Indian Penal Code, 1860 — Section 109, 438
High Courts22 Apr 2024
Kumar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0178
Indian Penal Code, 1860 — Section 120B, 397, 411, 457
High Courts22 Apr 2024
M.Sheik Mohamed Yasin Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0177
Indian Penal Code, 1860 — Section 201, 302, 397
High Courts22 Apr 2024
Arun @ Arunkumar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0176
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii) (C), 25, 29(1)
High Courts18 Apr 2024
Rajasekaran Vs Sub Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0175
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Apr 2024Disposed Of
Vasantha Ramasamy Vs Hindu Religious And Charitable And Others
Madras High Court · (2024) 04 MAD CK 0174
High Courts18 Apr 2024
Pratheep Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0173
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Apr 2024
S.Gomathi Vs District Collector And Others
Madras High Court · (2024) 04 MAD CK 0171
High Courts18 Apr 2024
Lawrence Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0170
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Apr 2024
Periyasamy Vs Inspector Of Police And Others
Madras High Court · (2024) 04 MAD CK 0169
Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 5 (l), 5(n), 6Indian Penal Code, 1860 — Section 506(i)
High Courts18 Apr 2024
Asha Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0168
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 306
High Courts18 Apr 2024
Mahendhiran And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0167
Code Of Criminal Procedure, 1973 — Section 41(1)(d), 102Indian Penal Code, 1860 — Section 380(2), 457(2)
High Courts18 Apr 2024
Solomonraj Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0166
Indian Penal Code, 1860 — Section 380, 454
High Courts18 Apr 2024
M.Vignesh Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0165
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 323, 324
High Courts18 Apr 2024
Lokesh Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0164
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 341, 392, 397, 506(ii)
High Courts18 Apr 2024
S.Kulasegaran Vs State
Madras High Court · (2024) 04 MAD CK 0163
Indian Penal Code, 1860 — Section 229A, 354(B)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts18 Apr 2024
Gnanaraj Vs State
Madras High Court · (2024) 04 MAD CK 0162
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)Indian Penal Code, 1860 — Section 229A, 328