High Courts22 Dec 1921
Kuppuswami Chettiar Vs Rajagopala Iyer
Madras High Court · AIR 1922 Mad 79 : 70 Ind. Cas. 324
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 1 of 16
High Courts22 Dec 1921
Vendnam Ramayya Vs Kosuru Kotamma and Others
Madras High Court · (1922) ILR (Mad) 370 : (1922) 42 MLJ 319
Limitation Act, 1963 — Article 142
High Courts22 Dec 1921
Rayapati Venkatasubba Rao Vs Kalapatapc Narayana Rao and Another
Madras High Court · AIR 1922 Mad 83(1) : 66 Ind. Cas. 44 : (1922) 15 LW 450
High Courts22 Dec 1921
Muthukumaraswami Nadar and Others Vs Muhammad Rowther and Others
Madras High Court · AIR 1922 Mad 76 : 67 Ind. Cas. 500 : (1922) 15 LW 423 : (1922) 42 MLJ 352
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Dec 1921
Kuppuswami Chettiar Vs Rajagopala Aiyar
Madras High Court · (1922) ILR (Mad) 466 : (1922) 15 LW 348 : (1922) 42 MLJ 303
High Courts22 Dec 1921
Yagnasami Iyer alias Ayyavayyar Vs K. Chidambaranatha Mudaliar
Madras High Court · AIR 1922 Mad 63(1) : 65 Ind. Cas. 732 : (1922) 16 LW 760
High Courts20 Dec 1921
Govindaswamy Naidu Vs Uchappa Goundan (Dead) and Others
Madras High Court · AIR 1922 Mad 413 : 70 Ind. Cas. 579
High Courts20 Dec 1921
Kasiviswanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · 70 Ind. Cas. 611
High Courts20 Dec 1921
R.M.A.R.A.R.M. Arunachala Chettiar, Br Agent Subramaniam Chettiar, Attaching Creditor Vs Panchali Padayachi
Madras High Court · AIR 1922 Mad 66 : 65 Ind. Cas. 830 : (1922) 16 LW 290
High Courts20 Dec 1921
Kasi Viswanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · (1922) ILR (Mad) 875
High Courts20 Dec 1921
K. Venku Reddy and Another Vs Emperor
Madras High Court · AIR 1922 Mad 32 : 65 Ind. Cas. 768 : (1922) 16 LW 196
High Courts20 Dec 1921
Kasivisvanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · AIR 1922 Mad 93 : (1922) 42 MLJ 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts20 Dec 1921
S. Ramakrishna Pillai Vs Krishnaswami Pillai
Madras High Court · AIR 1922 Mad 321 : 68 Ind. Cas. 167 : (1922) 15 LW 667
High Courts19 Dec 1921Dismissed
Secretary of State for India in Council Vs Raja of Vizianagram and Another
Madras High Court · (1921) 12 MAD CK 0030
High Courts16 Dec 1921
Kalidindi Seetaramaraju Vs Vegesana Subbaraju and Others
Madras High Court · AIR 1922 Mad 12 : (1922) ILR (Mad) 361 : (1922) 15 LW 382 : (1922) 42 MLJ 262
High Courts15 Dec 1921
In Re: V. Sesha Prabhu
Madras High Court · 66 Ind. Cas. 429 : (1922) 42 MLJ 149
Tamil Nadu District Municipalities Act, 1920 — Section 249, 338(b)
High Courts15 Dec 1921
Muthukanakku Pillai and Others Vs Emperor
Madras High Court · AIR 1922 Mad 110 : 65 Ind. Cas. 862 : (1922) 15 LW 583
High Courts14 Dec 1921
A. Veda Murthi Mudaliar Vs Jwalapuram Raghavacharlu and Others
Madras High Court · 65 Ind. Cas. 978
High Courts14 Dec 1921
A. Veda Murthi Mudaliar Vs Jwalapuram Ragavacharlu and Others
Madras High Court · AIR 1922 Mad 100(1) : (1922) 15 LW 371 : (1922) 42 MLJ 475
Evidence Act, 1872 — Section 93, 97