High Courts05 Dec 2019Allowed
M/s. Next Link Pvt. Ltd Vs N.Ramachandran And Others
Madras High Court · (2019) 12 MAD CK 0041
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 1 of 37
High Courts05 Dec 2019Dismissed
M/s.Hi Fasn Leather Products Co Vs Joint Commissioner Of Customs (Airport & Cargo)
Madras High Court · (2019) 12 MAD CK 0040
Central Excise Act, 1944 — Section 114(ii), 125
High Courts05 Dec 2019Dismissed
Thiru Balasubramanian Vs Kavitha
Madras High Court · (2019) 12 MAD CK 0039
Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 13
High Courts05 Dec 2019Disposed Of
Saraswathi Vs Revenue Divisional Officer And Others
Madras High Court · (2019) 12 MAD CK 0038
High Courts05 Dec 2019Allowed
R.Baskaran Vs Management Of Tamil Nadu
Madras High Court · (2019) 12 MAD CK 0037
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3)
High Courts05 Dec 2019Allowed
St.Antony's R.C.Middle School Vs Director Of Elementary Education And Others
Madras High Court · (2019) 12 MAD CK 0036
Constitution Of India, 1950 — Article 14, 16, 21
High Courts05 Dec 2019Disposed Of
Bommanisamuthiram Village People Cum And Others Vs District Collector And Others
Madras High Court · (2019) 12 MAD CK 0035
High Courts05 Dec 2019Allowed/ Dismissed
A.Natarajan Vs K.Munusamy
Madras High Court · (2019) 12 MAD CK 0034
High Courts05 Dec 2019Allowed
M/s.Iffco-Tokio General Insurance Co. Ltd Vs R.Ashok And Others
Madras High Court · (2019) 12 MAD CK 0033
High Courts05 Dec 2019Dismissed
K.P.Krishnaveni Vs Dr.K.Parameswaran
Madras High Court · (2019) 12 MAD CK 0032
Negotiable Instruments Act, 1881 — Section 138
High Courts05 Dec 2019Partly Allowed
Velu Vs Junior Engineer And Others
Madras High Court · (2019) 12 MAD CK 0031
High Courts05 Dec 2019Disposed Of
Tamilnadu Parayar Mahasaba Vs Superintendent Of Police And Others
Madras High Court · (2019) 12 MAD CK 0030
High Courts05 Dec 2019Dismissed
Shanthi Vs State And Others
Madras High Court · (2019) 12 MAD CK 0029
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109
High Courts05 Dec 2019Dismissed
District Collector Vs M/s.S.S.Enterprises And Others
Madras High Court · (2019) 12 MAD CK 0028
Constitution Of India, 1950 — Article 226Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 10(1), 36(5)(h), 36A(5)
High Courts05 Dec 2019Allowed
J.Janorious Fausta And Others Vs P.K.Murugan And Others
Madras High Court · (2019) 12 MAD CK 0027
Tamil Nadu Special Police Subordinate Service Rules, 1978 — Rule 25(a)
High Courts05 Dec 2019Dismissed
Tagore Educational Society Vs Director Of School Education And Others
Madras High Court · (2019) 12 MAD CK 0026
High Courts05 Dec 2019Allowed
A.Gnanakkan Vs Secretary To Government And Others
Madras High Court · (2019) 12 MAD CK 0025
High Courts05 Dec 2019Allowed
P. Selvarani Vs Tamil Nadu Housing Board
Madras High Court · (2019) 12 MAD CK 0024
High Courts05 Dec 2019Disposed Of
T.Rajaselvan And Others Vs Revenue Divisional Officer And Others
Madras High Court · (2019) 12 MAD CK 0023
High Courts05 Dec 2019Disposed Of
T.Chinnathambi Vs District Collector And Others
Madras High Court · (2019) 12 MAD CK 0022
Constitution Of India, 1950 — Article 21