High Courts27 Dec 2025
M.Bharathimohan Vs State
Madras High Court · (2025) 12 MAD CK 1981
Indian Penal Code, 1860-Section 366Protection Of Children From Sexual Offences Act, 2012-Section 5(1), 6Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 1 of 21
High Courts26 Dec 2025
Deepika And Others Vs State
Madras High Court · (2025) 12 MAD CK 1987
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Tamil Nadu Prohibition (Amendment) Act, 2024-Section 4(1)(C)
High Courts26 Dec 2025
L.Manikandan And Others Vs State
Madras High Court · (2025) 12 MAD CK 1986
Indian Penal Code, 1860-Section 406, 420Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts26 Dec 2025
Sathya Vs State
Madras High Court · (2025) 12 MAD CK 1985
Bharatiya Nyaya Sanhita, 2023-Section 269, 305(a), 318(4)Indian Penal Code, 1860-Section 380, 415
High Courts26 Dec 2025
Vigneshwaran @ Vickey Vs State
Madras High Court · (2025) 12 MAD CK 1984
Bharatiya Nyaya Sanhita, 2023-Section 269, 310(4)
High Courts26 Dec 2025
Kannan Vs State
Madras High Court · (2025) 12 MAD CK 1983
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4)
High Courts26 Dec 2025Disposed Of
M/S.VK & Co Vs Superintending Engineer (NH) And Others
Madras High Court · (2025) 12 MAD CK 1982
High Courts26 Dec 2025
R Boopathi Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1979
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2)Mines And Minerals (Development And Regulation) Act, 1957-Section 21(1)
High Courts26 Dec 2025
Muthusudalai Vs State
Madras High Court · (2025) 12 MAD CK 1978
Indian Penal Code, 1860-Section 294(b), 307, 325, 506(ii)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts26 Dec 2025
Shampraveen @ Shyam Praveenn Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1977
Arms Act, 1959-Section 2591)(A)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts26 Dec 2025
Ajith Kumar @ Jappan Vs State
Madras High Court · (2025) 12 MAD CK 1976
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 269, 296(B), 351(3)Tamil Nadu Public Property (Prevention Of Damage And Loss) Act, 1992-Section 3(1)
High Courts26 Dec 2025Disposed Of
Basker Vs Director, Directorate of Municipal Administration And Others
Madras High Court · (2025) 12 MAD CK 1975
Tamil Nadu Transparency In Tenders Rules, 2000-Rule 10(f), 20, 20(a)
High Courts19 Dec 2025
Pandidurai Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1958
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts19 Dec 2025
P.Ajithkumar @ Ajith Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1957
Bharatiya Nyaya Sanhita, 2023-Section 326(F), 326(G)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3
High Courts19 Dec 2025
Murugan Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1956
Prevention Of Corruption (Amendment) Act, 2018-Sectiion 7(a)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts19 Dec 2025Allowed
Daniel And Samuel Logistics Pvt. Ltd And Others Vs Bala Enterprises
Madras High Court · (2025) 12 MAD CK 1955
Negotiable Instruments Act, 1881-Section 138
High Courts19 Dec 2025
Panjavarnam Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1954
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109, 115(2), 118(1), 269, 296(b)
High Courts19 Dec 2025
Kesavaraman Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1953
Prevention Of Corruption (Amendment) Act, 2018-Section 7(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts19 Dec 2025Dismissed/ Disposed Of
S.P.Vijaykumar Vs Padmavathy And Others
Madras High Court · (2025) 12 MAD CK 1947
Evidence Act, 1872-Section 63, 68, 69, 71Indian Succession Act, 1925-Section 63
High Courts18 Dec 2025
M.Thangavel Vs M. Balasubramani And Others
Madras High Court · (2025) 12 MAD CK 1929
Negotiable Instruments Act, 1881-Section 138