High Courts21 Dec 1905
Ramakrishna Ayyar and Another Vs Subrahmania Ayyar and Others
Madras High Court · (1906) ILR (Mad) 305
Limitation Act, 1963 — Article 111, 132Transfer of Property Act, 1882 — Section 55
COURT ARCHIVE
Madras High Court judgments, 1905
139 judgments · page 1 of 7
High Courts19 Dec 1905
Chakka Subbiah Vs Maddali Lakshminarayana and Another
Madras High Court · (1906) ILR (Mad) 298
High Courts19 Dec 1905
In Re: Reference under Court Fees Act, 1870
Madras High Court · (1906) ILR (Mad) 367
Court Fees Act, 1870 — Section 7(e)IX
High Courts19 Dec 1905
Venkatachallam Chetty Vs Veerappa Pillai and Others
Madras High Court · (1906) ILR (Mad) 314
High Courts19 Dec 1905
In Re: Court Fees Act
Madras High Court · (1906) 16 MLJ 287
Court Fees Act, 1870 — Section 7(c)IX
High Courts15 Dec 1905
Th e Municipal Council of Cuddalore Vs Subrahmania Ayyar
Madras High Court · (1906) ILR (Mad) 326
High Courts15 Dec 1905
The Municipal Council Vs S. Subrahmanya Aiyar
Madras High Court · (1906) 16 MLJ 101
High Courts12 Dec 1905
Uthandi Mudali Vs Ragavachari and Others
Madras High Court · (1906) ILR (Mad) 307
High Courts12 Dec 1905
Uthandi Mudali Vs Raghavachari and Others
Madras High Court · (1906) 16 MLJ 106
High Courts11 Dec 1905
Chowaharen Keloth Makhi Keyi and Manager Vs Pudia Maligayammal Chowakaren Keloth Mammod
Madras High Court · (1906) 16 MLJ 275
High Courts11 Dec 1905
Emperor Vs Ramasawmy Raju
Madras High Court · (1906) ILR (Mad) 192
Madras District Police Act, 1959 — Section 44
High Courts08 Dec 1905
Mamidi Subbayya and Another Vs Mamidi Kondayya
Madras High Court · (1906) 16 MLJ 135
High Courts07 Dec 1905
Avanasi Gounden and Others Vs Nachammal
Madras High Court · (1906) ILR (Mad) 195 : (1906) 16 MLJ 41
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Dec 1905
Somasundaram Chettiar Vs Narasimhachariar and Others
Madras High Court · (1906) 16 MLJ 103
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts07 Dec 1905
Somasundaram Chettiar Vs Narasimha Chariar and Others
Madras High Court · (1906) ILR (Mad) 212
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Dec 1905
Venkataramanaya Pantulu and Another Vs Venkataramana Doss Pantulu and Others
Madras High Court · (1906) ILR (Mad) 200
High Courts06 Dec 1905
Pullela Venkataramanayya Pantulu and Another Vs Batchu Venkatarama Dass Pantulu Garu and Others
Madras High Court · (1906) 16 MLJ 69
High Courts06 Dec 1905
Nambiamuttil Pokker Vs Kithakki Kunhipatumma and Others
Madras High Court · (1906) ILR (Mad) 296
High Courts05 Dec 1905
Koyyana Chittemma and Another Vs Doosy Gavaramma and Others
Madras High Court · (1906) ILR (Mad) 225
Civil Procedure Code, 1882 — Section 283
High Courts05 Dec 1905
Arunachellam Chetty Vs Ramanadhan Chetty by his next Friend Alamelu Achi
Madras High Court · (1906) ILR (Mad) 309