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Madras High Court judgments, 1953

337 judgments · page 1 of 17

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High Courts18 Dec 1953Dismissed

Pethaperumal Ambalam Vs Chidambaram Chettiar through property guardian, P.E. Eapen

Madras High Court · AIR 1954 Mad 760 : (1954) ILR (Mad) 1206 : (1954) 67 LW 339 : (1954) 1 MLJ 585

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 94, Order 21 Rule 95, Order 21 Rule 96Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 142, 143, 144
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High Courts18 Dec 1953Dismissed

P.K. Kesavan Nair Vs C.K. Babu Naidu

Madras High Court · AIR 1954 Mad 892 : (1954) 67 LW 408 : (1954) 2 MLJ 149

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7(3)
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High Courts18 Dec 1953

R M SESHADRI Vs SECOND ADDITIONAL Income Tax OFFICER, SALARIES CIRCLE, MADRAS AND ANOTHER. DECEMBER 18, 1953.

Madras High Court · (1955) ILR (Mad) 1236 : (1954) 67 LW 528

Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 33(3), 37, 67
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High Courts18 Dec 1953Dismissed

R.M. Seshadri Vs Second Addl. Income Tax Officer, Salaries Circle, Madras and Another

Madras High Court · AIR 1954 Mad 806 : (1954) 25 ITR 400

Constitution of India, 1950 — Article 14, 226Government of India Act, 1935 — Section 100Income Tax Act, 1922 — Section 33, 33(3), 37, 54, 67
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High Courts18 Dec 1953Dismissed

Devulapalli Viswanadhan and another Vs Mandava Basavaiah and others

Madras High Court · AIR 1953 Mad 928 : (1953) 2 MLJ 166

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
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High Courts17 Dec 1953

K.N. Padmanabha Ayyar Vs State of Madras and Others

Madras High Court · (1954) 1 LLJ 469

Industrial Disputes Act, 1947 — Section 10, 17, 20, 22, 26
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High Courts11 Dec 1953

In Re: Subbaraya Setty and Others

Madras High Court · (1954) CriLJ 1237

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High Courts11 Dec 1953

Sankara Pattar Vs Ramanatha Ayyar and Others

Madras High Court · AIR 1953 Mad 877 : (1953) 2 MLJ 409(2)

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 16, 146, 2Tamil Nadu Agriculturists Relief Act, 1938 — Section 16, 19, 19(2)
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High Courts10 Dec 1953Dismissed

Gudur Ramakrishna Reddi Vs Muniratnammal and Another

Madras High Court · AIR 1954 Mad 890 : (1954) ILR (Mad) 1226 : (1954) 67 LW 321

Limitation Act, 1908 — Section 20, 20(2)
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High Courts10 Dec 1953

P.B. Kalahasti Chetty Vs Commr. of Police, Egmore, Madras and Others

Madras High Court · AIR 1954 Mad 736 : (1954) 1 MLJ 557

Constitution of India, 1950 — Article 226Tamil Nadu Pawnbrokers Act, 1943 — Section 22Tamil Nadu Pawnbrokers Rules, 1943 — Rule 15
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High Courts10 Dec 1953

S.E. Abdul Ghafoor Sahib Vs A.M. Abdul Salam Sahib and Others

Madras High Court · AIR 1955 Mad 93 : (1954) 67 LW 496

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4, 5Transfer of Property Act, 1882 — Section 105
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High Courts10 Dec 1953

In Re: Perumal Goundan and Others

Madras High Court · AIR 1954 Mad 1087

Criminal Procedure Code, 1898 (CrPC) — Section 350A, 367Evidence Act, 1872 — Section 1
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High Courts09 Dec 1953Allowed

Allakrishnaveni alias Venkayamm Vs Alla Brahmareddi

Madras High Court · AIR 1954 Mad 762

Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5(1)
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High Courts09 Dec 1953

Ganesa Naicken Vs Arumugha Naicken

Madras High Court · AIR 1954 Mad 811 : (1954) ILR (Mad) 1195 : (1954) 67 LW 315 : (1954) 2 MLJ 35

Contract Act, 1872 — Section 23Trusts Act, 1882 — Section 82
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High Courts08 Dec 1953Dismissed

Ettapparambath Atiyandi Pakkirichi Umma Vs Kaiprath Kalandan and Another

Madras High Court · AIR 1954 Mad 702 : (1954) 67 LW 265

Transfer of Property Act, 1882 — Section 53A
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High Courts08 Dec 1953Allowed

Mohamed and Another Vs Kairum Bivi and Others

Madras High Court · (1953) 12 MAD CK 0014

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High Courts07 Dec 1953Dismissed

Sitharama Holla (died) and Others Vs Srinivasa Somayaji

Madras High Court · AIR 1954 Mad 729 : (1954) 1 MLJ 582

Limitation Act, 1908 — Article 132Transfer of Property Act, 1882 — Section 55, 55(5)
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High Courts04 Dec 1953Allowed

V. Venkatanarayana Rao Vs Champalal Savansukha and Another

Madras High Court · AIR 1954 Mad 896 : (1955) ILR (Mad) 1231

Tamil Nadu Agriculturists Relief Act, 1938 — Section 13Transfer of Property Act, 1882 — Section 69A(2)
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High Courts04 Dec 1953Allowed

Karnatak Vegetable Oils and Refineries Ltd. Vs Madras Industrial Investment Corporation Ltd. and Another

Madras High Court · AIR 1955 Mad 582 : (1954) 24 CompCas 249 : (1954) ILR (Mad) 1187 : (1954) 67 LW 1100 : (1954) 2 MLJ 467

Companies Act, 1913 — Section 162
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High Courts02 Dec 1953Dismissed

Munuswami Goundar Vs Mottayya Koundan and Others

Madras High Court · AIR 1954 Mad 853 : (1954) ILR (Mad) 1202 : (1954) 67 LW 342 : (1954) 2 MLJ 146

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
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