High Courts30 Dec 1957Dismissed
In Re: Parthasarathy
Madras High Court · AIR 1959 Mad 497 : (1959) CriLJ 1344 : (1959) 72 LW 341
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Madras High Court judgments, 1957
389 judgments · page 1 of 20
High Courts26 Dec 1957
Kesavalu Naidu Vs Doraiswami Naidu (died) and Others
Madras High Court · (1958) 2 MLJ 189
Civil Procedure Code, 1908 (CPC) — Order 7 rule 7
High Courts20 Dec 1957
Syed Sahib Vs Angamuthu Mooppan
Madras High Court · (1958) 71 LW 225 : (1958) 1 MLJ 232
High Courts20 Dec 1957
K.P.M. Aboobucker Vs K. Kunhamoo and Others
Madras High Court · AIR 1958 Mad 287 : (1958) ILR (Mad) 720 : (1958) 71 LW 211 : (1958) 1 MLJ 303
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 2, Order 39 Rule 2(1)
High Courts19 Dec 1957Dismissed
Panchayat Board, C. Mutlur Vs Regional Inspector of Municipal Councils and Local Boards, Central Range Chingleput and Others
Madras High Court · AIR 1959 Mad 38 : (1958) 71 LW 505
Constitution of India, 1950 — Article 14Madras Village Panchayats Act, 1950 — Section 127(2), 2(16), 2(22), 2(25), 3
High Courts19 Dec 1957Dismissed
Arumuga Goundar Vs Nachi Muthu Pillai and others
Madras High Court · (1957) 12 MAD CK 0023
Hindu Succession Act, 1956 — Section 14Transfer of Property Act, 1882 — Section 14, 43
High Courts18 Dec 1957
Annamalai Ayee Chatram by Trustees, N.N.C.Ar.Rm. Arunachalam Chettiar and Others Vs K. Ramabhadra Vandayar and Others
Madras High Court · (1958) ILR (Mad) 648 : (1958) 71 LW 272 : (1958) 1 MLJ 317
Civil Procedure Code, 1908 (CPC) — Section 109Cultivating Tenants Protection Act, 1955 — Section 3
High Courts18 Dec 1957
Arumuga Goundar Vs Natchimuthu Pillai and Others
Madras High Court · AIR 1958 Mad 459 : (1958) 2 MLJ 154
Hindu Succession Act, 1956 — Section 14
High Courts17 Dec 1957
Muthuswami Gurukkal Vs Ayyasami Thevan and Others
Madras High Court · (1958) ILR (Mad) 703 : (1958) 71 LW 152 : (1958) 1 MLJ 256
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts17 Dec 1957
A. Balasundara Mudaliar Vs Area Committee, Hindu Religious and Charitable Endowments, by Chairman and Others
Madras High Court · AIR 1958 Mad 275 : (1958) ILR (Mad) 637 : (1958) 71 LW 265 : (1958) 2 MLJ 47
High Courts17 Dec 1957
Sir M. Ct. Muthiah Vs The Commissioner of Income Tax
Madras High Court · AIR 1958 Mad 479 : (1958) ILR (Mad) 737 : (1958) 2 MLJ 196
Constitution of India, 1950 — Article 226, 32Income Tax Act, 1922 — Section 66, 66(1), 66(2)
High Courts16 Dec 1957
A.R. Ghazani Mohammed Sahib Vs The Official Receiver
Madras High Court · AIR 1958 Mad 486 : (1958) 71 LW 367 : (1958) 1 MLJ 424
Provincial Insolvency Act, 1920 — Section 19(1), 19(2), 28(7), 55Transfer of Property Act, 1882 — Section 50
High Courts16 Dec 1957
CT.PL. Chidambaram Vs R. Muthukumaraswami Pillai and Others
Madras High Court · (1958) 71 LW 365 : (1958) 1 MLJ 421
High Courts13 Dec 1957
M.P.K.B. Karuppan Chettiar Vs PL.M.C.T.K. Krishnappa Chettiar
Madras High Court · (1958) ILR (Mad) 603 : (1958) 71 LW 185 : (1958) 1 MLJ 235
Merged States (Laws) Act, 1949 — Section 5
High Courts13 Dec 1957
Marayi Ammal Vs Nalayya Gounder
Madras High Court · AIR 1958 Mad 412
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 13, 14, 21
High Courts11 Dec 1957
Nallasivam Chettiar by Next Friend, Subbiah Chettiar Vs Avudayamma by Father and Guardian, Ekambaram Chetti
Madras High Court · AIR 1958 Mad 462 : (1958) ILR (Mad) 417 : (1958) 71 LW 158 : (1958) 1 MLJ 181
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1957
In Re: Raman
Madras High Court · AIR 1958 Mad 312 : (1958) CriLJ 779 : (1958) ILR (Mad) 508 : (1958) 71 LW 138 : (1958) 1 MLJ 245
Cattle Trespass Act, 1871 — Section 11, 24Penal Code, 1860 (IPC) — Section 332
High Courts10 Dec 1957
Govinda Reddi and Another Vs Pathimunnissa Bi and Others
Madras High Court · AIR 1958 Mad 510 : (1958) 71 LW 357 : (1958) 2 MLJ 28
High Courts09 Dec 1957
Govindaswami Goundar Vs Ramaswami Goundan and Others
Madras High Court · (1958) 71 LW 340 : (1958) 2 MLJ 185
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13
High Courts09 Dec 1957
The Panchayat Board C. Mutlur by President Vs The Regional Inspector of Municipal Councils and Local Boards Central Range and Others
Madras High Court · (1958) 2 MLJ 221
Constitution of India, 1950 — Article 14