CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1941

COURT ARCHIVE

Madras High Court judgments, 1941

469 judgments · page 1 of 24

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts24 Dec 1941

RM N S SINNASWAMI PILLAI Vs COMMISSIONER OF Income Tax.

Madras High Court · (1942) 10 ITR 71

Read judgment
High Courts19 Dec 1941

Kanagavelu Nadar and Others Vs Sooravali Subbier and Others

Madras High Court · AIR 1942 Mad 438 : (1942) 55 LW 183 : (1942) 1 MLJ 353

Read judgment
High Courts19 Dec 1941

Rangaswami Goundar Vs The Official Receiver and Others

Madras High Court · (1942) ILR (Mad) 618 : (1942) 55 LW 120 : (1942) 1 MLJ 296

Read judgment
High Courts19 Dec 1941

The Public Prosecutor Vs K.B. Kalkura

Madras High Court · AIR 1942 Mad 404 : (1942) ILR (Mad) 802 : (1942) 55 LW 95 : (1942) 1 MLJ 228

Read judgment
High Courts19 Dec 1941

V.P. Kesava Menon Vs C. Achuthan Nair

Madras High Court · AIR 1942 Mad 482 : (1942) 55 LW 151 : (1942) 2 MLJ 41

Read judgment
High Courts18 Dec 1941

Dupagunta Subramaniam Vs Govinda Petar Satyanadham and Another

Madras High Court · (1942) ILR (Mad) 640 : (1942) 55 LW 130 : (1942) 1 MLJ 292

Read judgment
High Courts18 Dec 1941

Arunachala Reddy Vs Sellamuthu Goundan and Others

Madras High Court · AIR 1942 Mad 594 : (1942) 55 LW 372 : (1942) 1 MLJ 594

Penal Code, 1860 (IPC) — Section 426
Read judgment
High Courts18 Dec 1941

R.D.K. Venkatalingama Nayanim Bahadur Varu Vs Raja Inuganti Rajagopala Venkata Narasimha Nayanim Garu

Madras High Court · AIR 1942 Mad 509 : (1942) 55 LW 245 : (1942) 1 MLJ 403

Read judgment
High Courts18 Dec 1941

The Firm of Bhimaji Motiji Vs The Official Receiver

Madras High Court · AIR 1942 Mad 425 : (1942) ILR (Mad) 635 : (1942) 55 LW 134 : (1942) 1 MLJ 306

Read judgment
High Courts17 Dec 1941

Yekkala Venkataramayya Vs Achugatla Baba Sahib

Madras High Court · AIR 1942 Mad 401 : (1942) 55 LW 55 : (1942) 1 MLJ 406

Read judgment
High Courts17 Dec 1941

Batchu Mallikarjana Rao Vs The Official Receiver, Kistna and Another

Madras High Court · AIR 1942 Mad 423 : (1942) ILR (Mad) 691 : (1942) 55 LW 117 : (1942) 1 MLJ 238

Read judgment
High Courts16 Dec 1941

In Re: Sri S.P., First Grade Pleader

Madras High Court · (1942) 55 LW 502 : (1942) 2 MLJ 234

Read judgment
High Courts16 Dec 1941

In Re: Travancore National and Quilon Bank Ltd. (in liquidation) Modern Automobiles

Madras High Court · AIR 1942 Mad 377

Read judgment
High Courts16 Dec 1941

Modern Automobiles Vs Travancore National and Quilon Bank Ltd.

Madras High Court · (1942) 1 MLJ 241

Read judgment
High Courts16 Dec 1941

Pachigola Satyanarayanamurthi (died) and Others Vs Karatam Sathiraju and Others

Madras High Court · AIR 1942 Mad 525 : (1942) 55 LW 280 : (1942) 1 MLJ 506

Transfer of Property Act, 1882 — Section 60
Read judgment
High Courts16 Dec 1941

Karamsetti Guravaiah Vs V. Rangiah, Official Receiver and Others

Madras High Court · AIR 1942 Mad 415 : (1942) ILR (Mad) 614 : (1942) 55 LW 119 : (1942) 1 MLJ 283

Read judgment
High Courts15 Dec 1941

In Re: Sri V. Varadaraja Mudaliar, Advocate

Madras High Court · (1942) ILR (Mad) 428 : (1942) 55 LW 42 : (1942) 1 MLJ 160

Read judgment
High Courts12 Dec 1941

M. Kuppuswami Mudaliar Vs S. Pannlal Sowcar

Madras High Court · AIR 1942 Mad 303 : (1942) 55 LW 56 : (1942) 1 MLJ 187

Read judgment
High Courts12 Dec 1941

The Public Prosecutor Vs Chinnalatchumana Naidu

Madras High Court · AIR 1942 Mad 531 : (1942) 55 LW 366 : (1942) 1 MLJ 586

Read judgment
High Courts12 Dec 1941

A.R. Palanisami Gounder Vs Bagavathi Gounder

Madras High Court · (1942) 55 LW 518 : (1942) 2 MLJ 246

Read judgment
123…24Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions