High Courts19 Dec 1930
Ramanathan Chettiar Vs Audinatha Ayyangar and Others
Madras High Court · AIR 1931 Mad 642
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 1 of 16
High Courts19 Dec 1930
Rama Ayyar Vs Meenakshi Ammal and Others
Madras High Court · AIR 1931 Mad 278 : (1931) 33 LW 384
High Courts19 Dec 1930
Gopal Naick and Others Vs Alagirisami Naick
Madras High Court · AIR 1931 Mad 770 : (1931) ILR (Mad) 598 : (1931) 33 LW 460 : (1931) 60 MLJ 520
High Courts18 Dec 1930
R.M.C.T. Ramanathan Chettiar (dead) and Another Vs P.L.C. Lakshmanan Chettiar and Others
Madras High Court · AIR 1931 Mad 644 : (1931) ILR (Mad) 622 : (1931) 33 LW 747 : (1931) 61 MLJ 224
High Courts17 Dec 1930
(Inuganti) Venkata Madhava Rao Vs Garapati Narayanamurty and Others
Madras High Court · AIR 1931 Mad 511 : (1931) 34 LW 531
High Courts17 Dec 1930
Gorti Brahmayya Vs Perumalla Subbarayudu and Others
Madras High Court · 131 Ind. Cas. 152
High Courts17 Dec 1930
In Re: Nandipati Ramireddi and Another
Madras High Court · (1931) ILR (Mad) 251 : (1931) 33 LW 542 : (1931) 60 MLJ 694
High Courts17 Dec 1930
(Gorti) Brahmayya Vs Perumalla Subbarayudu
Madras High Court · AIR 1931 Mad 552 : (1931) 34 LW 125
High Courts17 Dec 1930
Venkatakrishna Reddi and Others Vs Srinivasachariar and Others
Madras High Court · AIR 1931 Mad 452 : (1931) ILR (Mad) 527 : (1931) 34 LW 214 : (1931) 61 MLJ 135
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Dec 1930
Chena Veena Chidambaram Chettiar (died) and Others Vs Chokkalingam Naickan (dead) and Others
Madras High Court · AIR 1931 Mad 571 : 131 Ind. Cas. 2
High Courts16 Dec 1930
Chena Veena Chidambaram Chettiar (died) and Others Vs Chokkalingam Naicken (dead) and Others
Madras High Court · (1931) 34 LW 394 : (1931) 61 MLJ 52
Madras Estates Land Act, 1908 — Section 26
High Courts16 Dec 1930
S.C.T. Al. Alagappa Chettiar Vs S.S.C.T. Chidambaram Chettiar
Madras High Court · AIR 1931 Mad 619 : (1931) 34 LW 507
High Courts15 Dec 1930
Sangiliya Pillai Vs P.C. Muthti Chettiar
Madras High Court · (1931) 34 LW 546 : (1931) 61 MLJ 516
Limitation Act, 1963 — Article 182
High Courts12 Dec 1930
Edupuganti Buchayya and Another Vs Edupuganti Sriramamma
Madras High Court · AIR 1931 Mad 603 : (1931) 33 LW 559
High Courts11 Dec 1930
(Kammara) Chinna Nagiah and Another Vs Yerraguntla Pullayya and Others
Madras High Court · AIR 1931 Mad 610 : (1931) 34 LW 324
High Courts09 Dec 1930
Abdul Majid Said (died) and Others Vs Ramiza Bivi Sahiba (died) and Others
Madras High Court · 131 Ind. Cas. 153
High Courts09 Dec 1930
Abdul Majid Saib (died) and Others Vs Ramiza Bibi Sahiba (died) and Others
Madras High Court · AIR 1931 Mad 468 : (1931) 33 LW 312
High Courts09 Dec 1930
(Kintali) Chandramani Prushti Vs Jambeswara Rayagaru and Others
Madras High Court · AIR 1931 Mad 550 : (1931) 34 LW 598
High Courts08 Dec 1930
Poova Nalingam Servai Vs Veerayi and Others
Madras High Court · AIR 1932 Mad 97
High Courts08 Dec 1930
Poovanalingam Servai Vs Veerayi and Others
Madras High Court · (1931) ILR (Mad) 821 : (1931) 34 LW 933 : (1931) 61 MLJ 399