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Madras High Court judgments, 1900

149 judgments · page 1 of 8

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High Courts20 Dec 1900

Narayanasamy and Others Vs Jambu Aiyan

Madras High Court · (1901) 11 MLJ 130

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High Courts19 Dec 1900

Valambal Ammal Vs Vythilinga Mudaliar

Madras High Court · (1901) 11 MLJ 119

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High Courts17 Dec 1900

Queen-Empress Vs Kuniyil Ram and Another

Madras High Court · (1901) ILR (Mad) 337

Criminal Procedure Code, 1898 (CrPC) — Section 203
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High Courts17 Dec 1900

Lakshmana Chetti and Another Vs Chinnathambi Chetti and Others

Madras High Court · (1901) ILR (Mad) 326

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High Courts11 Dec 1900

Queen-Empress Vs Ramasami

Madras High Court · (1901) ILR (Mad) 321

Criminal Procedure Code, 1898 (CrPC) — Section 337
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High Courts08 Dec 1900

Immudipatian Thirugnana Kondama Naik and Another Vs Periya Dorasami and Another

Madras High Court · (1901) ILR (Mad) 377

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High Courts07 Dec 1900

Queen Empress Vs Lakshmanna and Others

Madras High Court · (1901) ILR (Mad) 318

Cattle Trespass Act, 1871 — Section 24
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High Courts07 Dec 1900

Queen-Empress Vs Virasami

Madras High Court · (1901) ILR (Mad) 319

Stamp Act, 1899 — Section 69
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High Courts27 Nov 1900

Queen-Empress Vs Kuppumuthu Pillai

Madras High Court · (1901) ILR (Mad) 317

Criminal Procedure Code, 1898 (CrPC) — Section 528
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High Courts23 Nov 1900

Palani Goundan Vs Kuppandi Gounden and Others

Madras High Court · (1901) 11 MLJ 189

Tamil Nadu Village Courts Act, 1888 — Section 78
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High Courts23 Nov 1900

Chakrapani Chettiar Vs Dhanji Settu and Others

Madras High Court · (1901) ILR (Mad) 311

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High Courts23 Nov 1900

Palani Goundan Vs Kuppanda Goundan and Others

Madras High Court · (1901) ILR (Mad) 335

Tamil Nadu Village Courts Act, 1888 — Section 73
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High Courts22 Nov 1900

Kunhunni Vs Srivallabhan and Another

Madras High Court · (1901) 11 MLJ 10

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High Courts21 Nov 1900

Subrahmania Ayyar Vs Rangappa Kalakka Thola Udatar

Madras High Court · (1901) ILR (Mad) 307

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High Courts19 Nov 1900

Krishnaswami Aiyangar and Another Vs Srinivasa Aiyangar and Others

Madras High Court · (1901) 11 MLJ 7

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High Courts15 Nov 1900

Queen-Empress Vs Yamana Rao

Madras High Court · (1901) ILR (Mad) 305

Court Fees Act, 1870 — Section 31Penal Code, 1860 (IPC) — Section 323
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High Courts14 Nov 1900

Chinna Krishna Reddi Vs Dorasami Reddi

Madras High Court · (1902) 12 MLJ 71

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High Courts14 Nov 1900

Ramamitham and Another Vs Ranganathan and Others

Madras High Court · (1901) ILR (Mad) 299

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High Courts12 Nov 1900

Annasami Pillai and Others Vs Ramakrishna Mudaliar and Another

Madras High Court · (1900) 11 MAD CK 0008

Religious Endowments Act, 1868 — Section 18
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High Courts08 Nov 1900

Jagannadha Rao and Others Vs Kamaraju

Madras High Court · (1901) ILR (Mad) 284

Penal Code, 1860 (IPC) — Section 361, 363
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