CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1936

COURT ARCHIVE

Madras High Court judgments, 1936

512 judgments · page 1 of 26

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts18 Dec 1936

G. Krishnaswami Naidu Vs The Municipal Council and Another

Madras High Court · AIR 1937 Mad 641 : (1937) 45 LW 731 : (1937) 1 MLJ 597

Read judgment
High Courts18 Dec 1936

Vedala Vallabhacharyulu and Another Vs Vedala Rangacharyulu and Others

Madras High Court · AIR 1937 Mad 449 : (1937) 45 LW 380

Read judgment
High Courts18 Dec 1936

Chivikula Lakshminarayana Vs Singu Hanumayya and Others

Madras High Court · AIR 1937 Mad 580 : (1937) 46 LW 683

Read judgment
High Courts18 Dec 1936

M. KANAAPPA NAICKER and CO. Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1937) 5 ITR 49

Income Tax Act, 1961 — Section 26(2)
Read judgment
High Courts18 Dec 1936

The Commissioner of Income Tax Vs The Honourable Sri Ravu Swetachalapathi Ramakrishna Ranga, Rao Bahadur, Raja of Bobbili

Madras High Court · 168 Ind. Cas. 168 : (1937) 45 LW 573

Income Tax Act, 1961 — Section 14(1)
Read judgment
High Courts18 Dec 1936

M. Kanniappa Naicker and Company Vs The Commissioner of Income Tax

Madras High Court · AIR 1937 Mad 316 : (1937) ILR (Mad) 814 : (1937) 45 LW 333 : (1937) 1 MLJ 619

Read judgment
High Courts18 Dec 1936

Rathnammal alias Rajamani Ammal Vs The Secretary of State for India in Council

Madras High Court · AIR 1937 Mad 314 : (1937) 45 LW 208 : (1937) 1 MLJ 321

Tamil Nadu Irrigation Cess Act, 1865 — Section 1(b)
Read judgment
High Courts18 Dec 1936

G. Krishnasawmy Naidu Vs The Municipal Council and Another

Madras High Court · 170 Ind. Cas. 919

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
Read judgment
High Courts18 Dec 1936

In Re: The Indian Income Tax Act XI of 1922 M. Kannappa Naicker and Company

Madras High Court · 168 Ind. Cas. 13

Income Tax Act, 1842 — Section 100Income Tax Act, 1961 — Section 26(2)
Read judgment
High Courts18 Dec 1936

Commissioner of Income Tax Vs The Hon'ble Sri Ravu Swetachalapati Ramakrishna Ranga Rao, Rajah of Bobbili

Madras High Court · AIR 1937 Mad 515 : (1937) ILR (Mad) 797

Read judgment
High Courts17 Dec 1936

The Secretary of State for India in Council Vs Bayisetti Veeranna and Others

Madras High Court · AIR 1937 Mad 548 : (1937) ILR (Mad) 772 : (1937) 45 LW 689 : (1937) 1 MLJ 732

Read judgment
High Courts17 Dec 1936

R. Ganesa Aiyar Vs The Lakshmi Co-operative Building Society by Secretary R.S. Ramachandra Aiyar

Madras High Court · (1937) 45 LW 297 : (1937) 1 MLJ 511

Read judgment
High Courts17 Dec 1936

R. Ganesa Ayyar Vs The Lakshmi Co-Operative Building Society

Madras High Court · AIR 1937 Mad 379 : 171 Ind. Cas. 518

Read judgment
High Courts15 Dec 1936

In Re: T. Varadarajulu Naidu

Madras High Court · (1937) ILR (Mad) 612 : (1937) 45 LW 257 : (1937) 1 MLJ 396

Criminal Procedure Code, 1898 (CrPC) — Section 476
Read judgment
High Courts15 Dec 1936

K.V. Sreenivasa Ayyangar and Another Vs Hindu Religious Endowments Board and Others

Madras High Court · (1937) 1 MLJ 442

Read judgment
High Courts15 Dec 1936

G. Ramiah Baghavathar Vs Chinna Karuppannan Servai and Another

Madras High Court · AIR 1937 Mad 478 : (1937) 45 LW 508 : (1937) 1 MLJ 566

Read judgment
High Courts15 Dec 1936

K.M.M. Palaniappa Chettiar Vs Ramaswami Servai and Others

Madras High Court · AIR 1937 Mad 582 : (1937) 45 LW 568 : (1937) 1 MLJ 667

Read judgment
High Courts15 Dec 1936

Varadarajulu Naidu Vs Emperor

Madras High Court · AIR 1937 Mad 716

Read judgment
High Courts14 Dec 1936

Vakkalagadda Venkata Rama Lakshmayya Vs Parepalli Subba Rao and Others

Madras High Court · AIR 1937 Mad 433 : (1937) 45 LW 260

Read judgment
High Courts14 Dec 1936

Bengal Insurance and Real Property Co. Ltd. and Another Vs Velayammal

Madras High Court · AIR 1937 Mad 571 : (1937) ILR (Mad) 990 : (1937) 45 LW 616

Read judgment
123…26Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions