COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 1 of 18
Kailasa Tevar Vs Kasiviswanathan Chettiar and Others
Madras High Court · AIR 1944 Mad 269 : (1945) ILR (Mad) 890 : (1944) 57 LW 158
P.C. Krishnan Atiyoti Vs Province of Madras and Others
Madras High Court · AIR 1944 Mad 284 : (1944) 57 LW 114
KOTHA GOVINDARAJULU CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1944) ILR (Mad) 504 : (1944) 12 ITR 97 : (1944) 57 LW 90
Kotha Govindarajulu Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 245
Korlam Sitaramaswamy Vs Korlam Venkatarama Rao
Madras High Court · AIR 1944 Mad 370 : (1944) 57 LW 147
In Re: Public Prosecutor
Madras High Court · AIR 1944 Mad 320 : (1944) ILR (Mad) 614 : (1944) 57 LW 112
In Re: Guruva Vannan
Madras High Court · AIR 1944 Mad 385 : (1945) ILR (Mad) 897 : (1944) 57 LW 171
In Re: an Advocate
Madras High Court · AIR 1944 Mad 247 : (1944) ILR (Mad) 397 : (1944) 57 LW 97
R. Manicka Chettiar Vs Official Assignee
Madras High Court · AIR 1944 Mad 333 : (1944) 57 LW 128
R.T. Rangaswami Ayyangar Vs Subbaraya Goundan and Others
Madras High Court · AIR 1944 Mad 255 : (1944) 57 LW 71
Siva Subramania Chettiar, minor by natural father and guardian, Veerappa Chettiar Vs Adaikkalam Chettiar and Others
Madras High Court · AIR 1944 Mad 293 : (1944) ILR (Mad) 857 : (1944) 57 LW 192
Municipal Commissioner Vs G. Thotappa
Madras High Court · AIR 1944 Mad 260 : (1944) 57 LW 176
S. Venkataratnam Vs Y. Venkataratnam
Madras High Court · AIR 1944 Mad 394 : (1944) 57 LW 395
Udayammai Achi and Another Vs Umayal Achi and Others
Madras High Court · AIR 1944 Mad 289 : (1944) ILR (Mad) 850 : (1944) 57 LW 134
Kothandarama Ayyar and Another Vs Swaminatha Sastrial
Madras High Court · AIR 1944 Mad 363 : (1944) 57 LW 129
Public Prosecutor Vs Balla Venkayya
Madras High Court · AIR 1944 Mad 448 : (1944) 57 LW 274
Kalepalli Venkata Rao Vs Kalepalli Padmavalli Tayaramma
Madras High Court · AIR 1944 Mad 324 : (1944) ILR (Mad) 861 : (1944) 57 LW 119