High Courts30 Dec 1937
In Re: L, a Pleader, Rajam, M. Narayanamurti
Madras High Court · (1937) 12 MAD CK 0003
Transfer of Property Act, 1882 — Section 136
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 1 of 23
High Courts17 Dec 1937
G. Subbarayaloo Vs Ranganatha Mudaliar and Others
Madras High Court · AIR 1938 Mad 571 : (1938) 47 LW 480 : (1938) 1 MLJ 530
Representation of the People (Scotland) Act, 1868 — Section 27
High Courts17 Dec 1937
In Re: Adiraju Somanna
Madras High Court · AIR 1939 Mad 634 : (1938) ILR (Mad) 988 : (1938) 47 LW 578 : (1938) 2 MLJ 100
Government of India Act, 1935 — Section 224(2)Legal Practitioners Act, 1879 — Section 36
High Courts17 Dec 1937
Bachu Mallikarjuna Rao Vs The Official Receiver and Others
Madras High Court · AIR 1938 Mad 449 : (1938) ILR (Mad) 1063 : (1938) 47 LW 705 : (1938) 1 MLJ 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts17 Dec 1937
In Re: Last Will and Testament of Hajee Sir Ismail Sait Mahomed Yoonus
Madras High Court · (1938) 1 MLJ 444
Succession Act, 1925 — Section 70
High Courts17 Dec 1937
In Re: Narapa Reddi Sesha Reddi
Madras High Court · (1938) 47 LW 542 : (1938) 1 MLJ 876
Penal Code, 1860 (IPC) — Section 466, 474
High Courts16 Dec 1937
MANICKAM CHETTIAR Vs Income Tax OFFICER, MADURA.
Madras High Court · AIR 1938 Mad 360 : (1938) 6 ITR 180
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Dec 1937
Manickam Chettiar Vs The Income Tax Officer and Another
Madras High Court · (1938) ILR (Mad) 744 : (1938) 47 LW 368 : (1938) 1 MLJ 351
Income Tax Act, 1961 — Section 46
High Courts16 Dec 1937
Kunnamprath Payyantan Govindan, Karnavan and Manager of the Tarwad Vs J.S. D'Silva, Administrator, Roman Catholic Church
Madras High Court · AIR 1938 Mad 581 : (1938) 47 LW 236 : (1938) 1 MLJ 313
Limitation Act, 1963 — Article 139
High Courts16 Dec 1937
Thazhe Nelloli Pazhe Peringati Athiramankutti and Another Vs Thazhe Nelloli Pazhe Peringati Uppari alias Kunhi Parayayi and Others
Madras High Court · AIR 1938 Mad 570 : (1938) 47 LW 386 : (1938) 1 MLJ 400
High Courts16 Dec 1937
Manubolu Rangareddi Vs Maramreddi Dasaradharami Reddi and Others
Madras High Court · AIR 1938 Mad 441 : (1938) ILR (Mad) 841 : (1938) 47 LW 498 : (1938) 1 MLJ 552
Madras Proprietary Estates Village Service Act, 1894 — Section 10(2), 10(3)
High Courts15 Dec 1937
Ramachandra Naidu and Others Vs Vengama Naidu and Others
Madras High Court · AIR 1938 Mad 357 : (1938) ILR (Mad) 829 : (1938) 48 LW 76
Trusts Act, 1882 — Section 91
High Courts15 Dec 1937
Chadalavada Venkata Subbayya Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1938 Mad 483 : (1938) 1 MLJ 539
Madras Hereditary Village Offices Act, 1895 — Section 13
High Courts15 Dec 1937
R.S. Ramachandran and Another Vs R.G. Balasubramania Aiyar
Madras High Court · AIR 1938 Mad 347 : (1938) ILR (Mad) 667 : (1938) 47 LW 268 : (1938) 1 MLJ 285
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Dec 1937
S. Maruthamuthu Naicker Vs P. Kadir Badsha Rowther and Others
Madras High Court · AIR 1938 Mad 377 : (1938) ILR (Mad) 568 : (1938) 47 LW 309 : (1938) 1 MLJ 378
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts15 Dec 1937
Ramchandra Naidu and Others Vs Vengama Naidu and Others
Madras High Court · 174 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Trusts Act, 1882 — Section 91
High Courts14 Dec 1937
Secretary of State Vs Pullela Rangaswami Naidu and Others
Madras High Court · AIR 1938 Mad 583
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Dec 1937
M.C. Krishnan Nambiar Vs The Municipal Prosecutor
Madras High Court · AIR 1938 Mad 709 : (1938) 47 LW 771 : (1938) 2 MLJ 31
Tamil Nadu Elementary Education Act, 1920 — Section 34, 36
High Courts14 Dec 1937
Garapati Venkanna Vs Mullapudi Atchutaramanna and Others
Madras High Court · AIR 1938 Mad 542 : (1938) 47 LW 492 : (1938) 1 MLJ 610
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 28
High Courts14 Dec 1937
The Pollachi Transport, Ltd., by General Manager Mr. G.D. Naidu Vs Arumuga Kounder
Madras High Court · AIR 1938 Mad 485 : (1938) ILR (Mad) 636 : (1938) 47 LW 186 : (1938) 1 MLJ 864
Workmens Compensation Act, 1923 — Section 10(1), 30