High Courts21 Dec 1894
Balambal Ammal Vs Arunachala Chetti
Madras High Court · (1895) ILR (Mad) 255
Registration Act, 1908 — Section 77
COURT ARCHIVE
Madras High Court judgments, 1894
174 judgments · page 1 of 9
High Courts20 Dec 1894
Brahmanna Vs Ramakrishnama and Others
Madras High Court · (1895) ILR (Mad) 250
High Courts20 Dec 1894
Venkata Narasimha Naidu Vs Ramasami and Others
Madras High Court · (1895) ILR (Mad) 216
High Courts20 Dec 1894
Muniappa Naik and Others Vs Subramania Aiyar
Madras High Court · (1895) 5 MLJ 60
High Courts20 Dec 1894
Maridu Bramhanna Vs Sonti Ramaswamy having died pendente lite his minor sons, Sonti Ramakrishna and Others
Madras High Court · (1895) 5 MLJ 89
High Courts20 Dec 1894
Muniappa Naik and Others Vs Subramania Ayyan
Madras High Court · (1895) ILR (Mad) 437
High Courts19 Dec 1894
Venkatasami Naik, by his guardian Timmaya Naik Vs Chinna Narayana Naik
Madras High Court · (1895) 5 MLJ 28
High Courts17 Dec 1894
In Re: Reference under a Stamp Act, Section 46
Madras High Court · (1895) ILR (Mad) 233
Stamp Act, 1899 — Section 3(11)
High Courts14 Dec 1894
Sivasubramania Naicker and Others Vs Krishnammal and Others
Madras High Court · (1895) ILR (Mad) 287 : (1895) 5 MLJ 168
High Courts13 Dec 1894
Periaroyalu Reddi Vs Royalu Reddi and Others
Madras High Court · (1895) ILR (Mad) 434
High Courts13 Dec 1894
Daivachilaya Pillai and Others Vs Ponnathal and Others
Madras High Court · (1895) ILR (Mad) 459
Court Fees Act, 1870 — Section 17
High Courts12 Dec 1894
Peri Pedda Venkata Narasimhalu Vs Peri Peramma
Madras High Court · (1895) 5 MLJ 32
High Courts12 Dec 1894
Muthusami Mudaliar Vs Nallakulantha Mudaliar
Madras High Court · (1895) ILR (Mad) 418
Suits Valuation Act, 1887 — Section 11
High Courts10 Dec 1894
Munisami Reddi Vs Arunachala Reddi and Others
Madras High Court · (1895) ILR (Mad) 265
High Courts07 Dec 1894
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1895) ILR (Mad) 235
Stamp Act, 1899 — Section 51