High Courts16 Dec 1938
A.N. Chockalingam Chettiar Vs K.M.S. Chinnayya Servai and Others
Madras High Court · AIR 1939 Mad 937 : (1939) 50 LW 368 : (1939) 2 MLJ 585
COURT ARCHIVE
Madras High Court judgments, 1938
427 judgments · page 1 of 22
High Courts16 Dec 1938
Hariharayyar and Another Vs Ahammadunni and Others
Madras High Court · AIR 1940 Mad 491 : (1940) 51 LW 511
Transfer of Property Act, 1882 — Section 44
High Courts16 Dec 1938
S. Appaswami Pillai (deaceased) and Others Vs Thayammal alias Thaiyamuthu Achi and Another
Madras High Court · AIR 1939 Mad 830 : (1939) 50 LW 166 : (1939) 2 MLJ 236
High Courts16 Dec 1938
Marudamuthu Mudaliar Vs N.K. Venkatrama Aiyar
Madras High Court · AIR 1939 Mad 482 : (1939) ILR (Mad) 349 : (1939) 49 LW 158 : (1939) 2 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts15 Dec 1938
In Re: Gollakotta Suryanarayanamurthi and Another
Madras High Court · AIR 1940 Mad 747
Penal Code, 1860 (IPC) — Section 114, 427
High Courts15 Dec 1938
In Re: Gollakota Suryanarayanamurthi and Another
Madras High Court · (1940) 1 MLJ 571
Penal Code, 1860 (IPC) — Section 114, 148, 149
High Courts15 Dec 1938
The Panchayat Board Vs The Western India Matches Company by Agent Henrik Hybbidnettee
Madras High Court · AIR 1939 Mad 421 : (1939) ILR (Mad) 566 : (1939) 49 LW 503 : (1939) 1 MLJ 588
Madras Local Boards Act, 1920 — Section 225
High Courts15 Dec 1938
Komari Pothuraju Setty and Another Vs Krishnapatam Padda Poliah and Another
Madras High Court · AIR 1939 Mad 382 : (1939) 49 LW 268 : (1939) 1 MLJ 414
Penal Code, 1860 (IPC) — Section 499
High Courts14 Dec 1938
Sundarammal Vs Palaniandi Mudali
Madras High Court · AIR 1940 Mad 292 : (1940) 51 LW 204 : (1940) 1 MLJ 171
High Courts14 Dec 1938
Ramabadra Reddiar Vs Lakshmambal Ammal and Another
Madras High Court · (1939) 49 LW 440 : (1939) 1 MLJ 466
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Dec 1938
Jambulingam Pillai Vs Ponnuswami Pillai
Madras High Court · AIR 1939 Mad 400 : (1939) 49 LW 332 : (1939) 1 MLJ 321
Penal Code, 1860 (IPC) — Section 425, 426
High Courts13 Dec 1938
K.V. Krishna Aiyar Vs K.G. Subramania Aiyar
Madras High Court · (1939) ILR (Mad) 456 : (1939) 49 LW 243 : (1939) 1 MLJ 468
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Dec 1938
Ayyappa Naicker Vs Kasiperumal Nayakar and Others
Madras High Court · AIR 1939 Mad 250 : (1939) ILR (Mad) 374 : (1939) 49 LW 110 : (1939) 1 MLJ 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts13 Dec 1938
Surathu Sitharatnamma Vs Pillarisetti Seshamma and Another
Madras High Court · (1939) 49 LW 393 : (1939) 1 MLJ 456
Court Fees Act, 1870 — Section 17
High Courts13 Dec 1938
In Re: M.F.R.D. Cruz, a shareholder of the The Garland Petroleum Company
Madras High Court · (1939) 49 LW 431 : (1939) 2 MLJ 122
High Courts12 Dec 1938
Nyapati Vizia Rama Murti Vs Nyapati Suryanarayana Murti and Others
Madras High Court · AIR 1940 Mad 507
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts12 Dec 1938
Narayanaswami Nayak and Another Vs Ramaswami Nayak and Others
Madras High Court · AIR 1939 Mad 503 : (1939) 49 LW 218 : (1939) 1 MLJ 324
Transfer of Property Act, 1882 — Section 83
High Courts09 Dec 1938
Irukulapati Venkateswara Rao, styling himself as Kannaganti Venkateswara Rao Vs Vemuri Ammayya and Others
Madras High Court · AIR 1939 Mad 561 : (1939) 1 MLJ 493
High Courts09 Dec 1938
South Indian General Assurance and Co. Ltd. and Others Vs Registrar of Life Insurance Companies
Madras High Court · AIR 1940 Mad 623 : (1940) 51 LW 515
High Courts09 Dec 1938
In Re: Avidi Veerasami
Madras High Court · AIR 1940 Mad 257
Arms Act, 1959 — Section 19(f)