High Courts21 Dec 1962Allowed
V.C. Jayaram Mudaliar Vs C.M. Sivaram
Madras High Court · AIR 1963 Mad 294 : (1964) ILR (Mad) 79 : (1963) 76 LW 267
Negotiable Instruments Act, 1881 (NI) — Section 68, 69, 70
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 1 of 23
High Courts21 Dec 1962Allowed
M. Sultan Pillai and Sons, a registered partnership firm Vs The Union of India (UOI) and Others
Madras High Court · AIR 1963 Mad 365 : (1963) 76 LW 522
Limitation Act, 1908 — Article 30
High Courts20 Dec 1962
Kathaperumal Padayachi Vs Muthiah Odayar
Madras High Court · (1964) ILR (Mad) 320 : (1963) 76 LW 393 : (1963) 1 MLJ 359
Transfer of Property Act, 1882 — Section 43
High Courts20 Dec 1962
Kantilal Keshewlal Shah Vs Prabodhcnandra Panachand of Ahmedabad and Others
Madras High Court · (1964) CriLJ 97
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324
High Courts19 Dec 1962
J.K. Sayani Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1965 Mad 46 : (1963) 49 ITR 903
Income Tax Act, 1961 — Section 16(3)
High Courts19 Dec 1962Allowed
M.R. Narasimhalu and Co. Vs The State of Madras
Madras High Court · (1963) 14 STC 947
High Courts19 Dec 1962
Rajeswari Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1963) 50 ITR 29
Income Tax Act, 1961 — Section 15C, 15C(2)
High Courts19 Dec 1962
Rasipuram Union Motor Service Private Limited Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 53 ITR 702
Income Tax Act, 1961 — Section 23A
High Courts19 Dec 1962
A. Basaviah Gowder By L. R. B. Krishnan Vs Commissioner of Gift Madras
Madras High Court · (1963) ILR (Mad) 1082 : (1963) 49 ITR 817
Income Tax Act, 1961 — Section 16(3)
High Courts19 Dec 1962Allowed
Trustees of the Port of Madras Vs Union of India (UOI)
Madras High Court · AIR 1963 Mad 347
Madras Port Trust Act, 1905 — Section 110
High Courts19 Dec 1962
Srikantiah and Others Vs H.A. Bhojaraj
Madras High Court · (1963) 1 MLJ 418
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts19 Dec 1962
Natesan and Co. (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1964) 51 ITR 386
Income Tax Act, 1922 — Section 10(2)(xv), 10(4A), 2, 66
High Courts18 Dec 1962
Rukmani Co. (Private) Ltd. Vs The Commissioner of Income Tax
Madras High Court · AIR 1964 Mad 510 : (1964) ILR (Mad) 510 : (1962) 46 ITR 808
Income Tax Act, 1922 — Section 2(4), 4(3), 6
High Courts18 Dec 1962
K. Subramania Pillai Vs Agricultural Income Tax Officer, Thuckalay
Madras High Court · (1964) 53 ITR 764
Income Tax Act, 1950 — Section 62, 9(1)
High Courts18 Dec 1962
Rukmani Company (Pvt.) Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 52 ITR 599
Income Tax Act, 1961 — Section 66(1)
High Courts18 Dec 1962
A. Kannan Chetty Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) ILR (Mad) 147 : (1963) 50 ITR 601
Income Tax Act, 1922 — Section 66(1)
High Courts18 Dec 1962Dismissed
The Commissioner of Wealth Tax Vs Pierce Leslie and Co. Ltd.
Madras High Court · AIR 1963 Mad 356 : (1963) 33 CompCas 407 : (1964) ILR (Mad) 520 : (1963) 48 ITR 1005 : (1963) 1 MLJ 319
Wealth Tax Act, 1957 — Section 2
High Courts18 Dec 1962Dismissed
V. Rajagopal Vs Salem Provident Society (in liquidation) and Others
Madras High Court · AIR 1963 Mad 297 : (1963) 33 CompCas 435 : (1963) 76 LW 271 : (1953) 1 MLJ 402
Contract Act, 1872 — Section 50
High Courts18 Dec 1962
Chellappa Chettiar and Others Vs T.P. Kalyanasundaram and Others
Madras High Court · AIR 1963 Mad 423 : (1963) 76 LW 301 : (1963) 2 MLJ 237
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4(1), Order 34 Rule 5, Order 34 Rule 5(1)
High Courts18 Dec 1962
S. Hastimal Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 49 ITR 273
Income Tax Act, 1922 — Section 34, 66