High Courts15 Dec 1899Dismissed
Vachooru Balarami Reddy and Others Vs Vachooru Ramamma and Another
Madras High Court · 18 Ind. Cas. 698
COURT ARCHIVE
Madras High Court judgments, 1899
34 judgments · page 1 of 2
High Courts14 Dec 1899
Kunhi Moosa Vs Akath Makki and Others
Madras High Court · (1900) ILR (Mad) 478 : (1900) 10 MLJ 98
High Courts12 Dec 1899
Singaracharlu Vs Upendraiya
Madras High Court · (1900) 10 MLJ 69
Evidence Act, 1872 — Section 91, 92
High Courts05 Dec 1899
Narasimha Nayanivaru Vs Ramalingama Rao and Another
Madras High Court · (1900) 10 MLJ 104
Registration Act, 1877 — Section 21
High Courts04 Dec 1899
Venkatasubba Naidu Vs W.D. Smith and Others
Madras High Court · (1900) 10 MLJ 116
High Courts01 Dec 1899
Narayana Aiyar and Another Vs Kumarasami Mudaliar and Another
Madras High Court · (1900) ILR (Mad) 537 : (1900) 10 MLJ 106
High Courts30 Nov 1899
Namburi Ghantiah Vs Saladi Papiah and Another
Madras High Court · (1900) 10 MLJ 101
High Courts28 Nov 1899
Ramanarasu Vs Buchamma
Madras High Court · (1900) ILR (Mad) 282 : (1900) 10 MLJ 62
High Courts23 Nov 1899
Thesiga Aiyangar Vs Srinivasa Mudaliar and Others
Madras High Court · (1900) 10 MLJ 25
High Courts22 Nov 1899
Janardana Shetty Govindarajan and Others Vs Badava Shetty Giri and Others
Madras High Court · (1900) ILR (Mad) 385 : (1900) 10 MLJ 54
Specific Relief Act, 1877 — Section 42
High Courts21 Nov 1899
Municipal Council of Tanjore Vs Umamba Boy Sahib
Madras High Court · (1900) ILR (Mad) 523 : (1900) 10 MLJ 138
High Courts21 Nov 1899
Venkatakrishna Aiyar Vs Thiyagaraja Chetti and Others
Madras High Court · (1900) ILR (Mad) 521 : (1900) 10 MLJ 145
Transfer of Property Act, 1882 — Section 93
High Courts21 Nov 1899
Thaleri Pathumma Vs Thandora Muhammad
Madras High Court · (1900) 10 MLJ 110
Transfer of Property Act, 1882 — Section 99
High Courts17 Nov 1899
Rama Naidu and Others Vs Sri Mahant Ramakissori Dossjivaru
Madras High Court · (1900) 10 MLJ 26
High Courts16 Nov 1899
Shanmugam Pillai and Another Vs Sankaramurti Mudaliar and Another
Madras High Court · (1900) 10 MLJ 109
High Courts15 Nov 1899
Munisami Naidu Vs Krishna Reddi
Madras High Court · (1900) ILR (Mad) 474 : (1900) 10 MLJ 258
High Courts10 Nov 1899
Venkatakrishnamma and Another Vs Annapurnamma and Another
Madras High Court · (1900) ILR (Mad) 486 : (1900) 10 MLJ 73