High Courts08 Nov 1899
Samiya Mavali Vs Meenammal
Madras High Court · (1900) ILR (Mad) 490 : (1900) 10 MLJ 240
COURT ARCHIVE
Madras High Court judgments, 1899
34 judgments · page 2 of 2
High Courts07 Nov 1899
Lakshminarayana Aiyar Vs Thandavaraya Pillai and Others
Madras High Court · (1900) 10 MLJ 100
High Courts07 Nov 1899
Thandavaraya Pillai and Others Vs Subbier and Another
Madras High Court · (1900) ILR (Mad) 483 : (1900) 10 MLJ 117
High Courts06 Nov 1899
Elayalwar Reddiar and Others Vs Namberumal Chettiar
Madras High Court · (1900) ILR (Mad) 298 : (1900) 10 MLJ 86
Religious Endowments Act, 1863 — Section 14
High Courts06 Nov 1899
Erusappa Mudaliar Vs The Commercial and Land Mortgage Bank Limited
Madras High Court · (1900) ILR (Mad) 377 : (1900) 10 MLJ 91
Transfer of Property Act, 1882 — Section 88
High Courts24 Oct 1899
Perimbra Nayar and Others Vs Subrahmanya Pattar and Others
Madras High Court · (1900) ILR (Mad) 445 : (1900) 10 MLJ 61
High Courts23 Oct 1899
Pathmanabha Chettiar Vs Mrs. Mercy Williams and Others
Madras High Court · (1900) ILR (Mad) 239 : (1900) 10 MLJ 10
Succession Act, 1865 — Section 84
High Courts23 Oct 1899
Samulo and Another Vs Gowrachandra Gajapathi Narayana Deo and Others
Madras High Court · (1900) 10 MLJ 206
High Courts19 Oct 1899
Veerabhadra Varaprasada Row Vs Vellanki Venkatadri
Madras High Court · (1900) 10 MLJ 114
Limitation Act, 1963 — Article 131
High Courts17 Oct 1899
Hanumantu Mallesam Naidu and Others Vs Jugala Panda and Others
Madras High Court · (1900) 10 MLJ 34
High Courts17 Oct 1899
Ramanathan Chettiar Vs Vava Levvai Macakayar and Another
Madras High Court · (1900) ILR (Mad) 195 : (1900) 10 MLJ 64
Civil Procedure Code, 1882 — Section 244, 278
High Courts17 Oct 1899
Ana Kumarasami Reddiar Vs Subbaraya Reddiar and Others
Madras High Court · (1900) ILR (Mad) 314 : (1900) 10 MLJ 51
High Courts26 Jan 1899
Murugesa Chetti Vs Annamalai Chetti and Another
Madras High Court · (1900) ILR (Mad) 458 : (1900) 10 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 17