High Courts24 Dec 1958
R.T. Perumal Vs John Deavin and Another
Madras High Court · (1959) ILR (Mad) 859 : (1959) 72 LW 609 : (1960) 1 MLJ 199
Companies Act, 1913 — Section 208C
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 1 of 20
High Courts24 Dec 1958
Public Prosecutor Vs Saroja and Another
Madras High Court · AIR 1959 Mad 190 : (1959) CriLJ 613 : (1959) ILR (Mad) 620 : (1959) 72 LW 135 : (1959) 1 MLJ 193
Criminal Procedure Code, 1898 (CrPC) — Section 439Madras Criminal Practice Rules, 1931 — Rule 185
High Courts24 Dec 1958
T. Shanmugam (Kandan Touring Talkies) Vs M. Arumugam, Proprietor, Prabhat Talkies and Others
Madras High Court · (1959) ILR (Mad) 576 : (1959) 72 LW 235 : (1960) 1 MLJ 66
Constitution of India, 1950 — Article 226
High Courts24 Dec 1958Dismissed
M.S.V. Narayanan Chettiar Vs M.S.M. Umayal Achi
Madras High Court · AIR 1959 Mad 283 : (1959) 72 LW 337 : (1959) 1 MLJ 282
Partnership Act, 1932 — Section 42
High Courts22 Dec 1958Allowed
Sri Kallalagar Soundaraja Perumal Chitra Poornami Mandakapadi Trust and another Vs Maruthamamalai Ambalam and others
Madras High Court · (1958) 12 MAD CK 0012
High Courts19 Dec 1958
In Re: Sinnathambi
Madras High Court · (1959) 2 MLJ 289
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts17 Dec 1958
State of Madras Vs Sulaika Beevi Ammal and Others
Madras High Court · AIR 1960 Mad 81 : (1959) 72 LW 683
Constitution of India, 1950 — Article 226
High Courts14 Dec 1958Dismissed
The State of Madras Vs James Appadurai and another
Madras High Court · (1958) 12 MAD CK 0025
Penal Code, 1860 (IPC) — Section 338
High Courts12 Dec 1958Allowed
The Public Prosecutor Vs N.T. Kathirvelu
Madras High Court · AIR 1959 Mad 518 : (1959) CriLJ 1444
Motor Vehicles Act, 1939 — Section 123
High Courts11 Dec 1958
S.M. Syed Haji Abdul Rahiman and Co., Madras Vs C.H. Kizar Mohamed and Co., Madras
Madras High Court · AIR 1959 Mad 357 : (1959) 72 LW 214
Specific Relief Act, 1877 — Section 54Trade Marks Act, 1940 — Section 20, 20(2)
High Courts11 Dec 1958Dismissed
Vellore Electric Corporation Ltd. Vs State of Madras and Another
Madras High Court · AIR 1959 Mad 351 : (1959) ILR (Mad) 697 : (1959) 72 LW 307 : (1959) 1 MLJ 318
Arbitration Act, 1940 — Section 30Evidence Act, 1872 — Section 1
High Courts11 Dec 1958Dismissed
Mrs. Leelie Kuriakose Vs T.N. Kuriakose
Madras High Court · AIR 1959 Mad 347 : (1959) ILR (Mad) 692 : (1959) 72 LW 299 : (1959) 1 MLJ 298
Divorce Act, 1869 — Section 7
High Courts09 Dec 1958
J. Manicka Gounder Vs Inspector of Factories
Madras High Court · AIR 1959 Mad 430 : (1959) CriLJ 1186 : (1959) 1 LLJ 271
Factories Act, 1948 — Section 2
High Courts08 Dec 1958Dismissed
M.S.O.S.P.V. Velayudam Chettiar and Others Vs The Special Tahsildar for Land Acquisition, Madurai at Madurai Town
Madras High Court · AIR 1959 Mad 462 : (1959) 1 MLJ 348
Land Acquisition Act, 1894 — Section 23, 4(1)
High Courts05 Dec 1958Dismissed
Papanasam Labour Union Vs State of Madras and Another
Madras High Court · AIR 1959 Mad 360 : (1959) ILR (Mad) 788 : (1959) 1 LLJ 526 : (1959) 72 LW 261
Evidence Act, 1872 — Section 115Industrial Disputes Act, 1947 — Section 10(1), 12(5), 22(4)
High Courts05 Dec 1958Dismissed
K.S. Venkatesam Naidu and Sons, Madras Vs State of Madras
Madras High Court · AIR 1959 Mad 335 : (1959) 72 LW 340 : (1959) 1 MLJ 288
Evidence Act, 1872 — Section 124
High Courts05 Dec 1958
Sri Chamundeeswari Weaving and Trading Co. (Private) Ltd. Vs Mysore Spinning and Manufacturing Co. Ltd. and Another
Madras High Court · AIR 1959 Mad 251 : (1959) ILR (Mad) 363 : (1959) 72 LW 144 : (1959) 1 MLJ 217
Trade Marks Act, 1940 — Section 37, 46(2)
High Courts05 Dec 1958Dismissed
M.C.M. Muthurama Thevar Vs Board of Revenue and Another
Madras High Court · (1959) ILR (Mad) 726
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 1, 5, 5(1)
High Courts04 Dec 1958Dismissed
S.R. Srinivasaraghavan Vs Padmavathi Ammal (died) and Others
Madras High Court · AIR 1959 Mad 468 : (1959) 72 LW 334
Guardians and Wards Act, 1890 — Section 29Trusts Act, 1882 — Section 88
High Courts04 Dec 1958Dismissed
The State of Madras Vs James Appadurai and Another
Madras High Court · AIR 1959 Mad 369 : (1959) ILR (Mad) 475 : (1959) 1 MLJ 278
Penal Code, 1860 (IPC) — Section 338