High Courts31 Dec 1968
Murugappa Kadanthiar Vs The Inspector of Panchayats-cum-Collector of South Arcot and Another
Madras High Court · (1969) 1 MLJ 615
Tamil Nadu Panchayats Act, 1958 — Section 152(13)
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 1 of 24
High Courts31 Dec 1968
G. Natarajan Vs P. Thandavarayan
Madras High Court · (1969) 82 LW 208 : (1969) 2 MLJ 19
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts20 Dec 1968
Kuppa Bai Vs A. Rajagopal Nadar and Another
Madras High Court · (1970) ILR (Mad) 533 : (1969) 82 LW 463 : (1969) 2 MLJ 541
Madras City Tenants Protection Act, 1922 — Section 9
High Courts20 Dec 1968
V. Ramaswami Goundar Vs S.T. Murugappa Chettiar and Others
Madras High Court · (1970) 1 MLJ 284
High Courts20 Dec 1968Dismissed
A.S.S. Ahmed Sahib Vs Commissioner of Police, Madras and Another
Madras High Court · AIR 1970 Mad 220 : (1970) CriLJ 1016
High Courts20 Dec 1968
Late R. Sridharan by Legal heirs Mrs. Rosa Marie Stenbchler and Nicolas Sundaram Co., T.V.S. and Sons, Madurai Vs The Commissioner of Wealth Tax, Madras and Others
Madras High Court · AIR 1970 Mad 249 : (1969) 73 ITR 360
Hindu Adoptions and Maintenance Act, 1956 — Section 2Hindu Marriage Act, 1955 — Section 2Hindu Minority and Guardianship Act, 1956 — Section 2
High Courts20 Dec 1968
Marudha Pillai Vs V.S. Venkatarama Iyer
Madras High Court · (1969) 82 LW 198 : (1969) 2 MLJ 16
High Courts20 Dec 1968
B.R. Venkatachalapathi Vs The Commissioner, H.R. and C.E. (Admn.) Department and Others
Madras High Court · (1969) 1 MLJ 437
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 46
High Courts20 Dec 1968
Chandraleka Vs P.K. Suseela Rani
Madras High Court · (1969) 82 LW 210 : (1969) 2 MLJ 17
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)
High Courts20 Dec 1968
Late R. Sridharan by legal heirs Mrs. Rosa Marie Stenbehler and Nicolas Sundaram Co., T.V.S. and Sons Vs The Commissioner of Wealth-tax and Others
Madras High Court · (1970) ILR (Mad) 651 : (1970) 2 MLJ 334
Special Marriage Act, 1954 — Section 21
High Courts18 Dec 1968
Southern Railway Mazdoor Union Vs Southern Railway (by General Manager)
Madras High Court · (1970) 1 LLJ 83
Government of India Act, 1935 — Section 241
High Courts18 Dec 1968
Southern Railway Mazdoor Union Vs The General Manager, Southern Railway
Madras High Court · (1969) 1 MLJ 423
Government of India Act, 1935 — Section 241
High Courts16 Dec 1968
Sundaram Industries Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1969) 74 ITR 243
Income Tax Act, 1922 — Section 12B(2)
High Courts16 Dec 1968
The State of Madras Vs Alameluthayammal and Others
Madras High Court · AIR 1970 Mad 184 : (1970) ILR (Mad) 137 : (1969) 82 LW 661
Land Acquisition Act, 1894 — Section 18, 23, 25, 53
High Courts16 Dec 1968
Commissioner of Income Tax, Madras Vs S. Govindan Chettiar
Madras High Court · AIR 1970 Mad 372 : (1971) 79 ITR 60
Income Tax Act, 1922 — Section 34(3)
High Courts16 Dec 1968Dismissed
V/O Tractoroexport Vs Tarapore and Co. and Another
Madras High Court · (1970) ILR (Mad) 440
Arbitration Act, 1940 — Section 2, 27, 4(6)Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 3, 4(2), 8
High Courts13 Dec 1968
General Suppliers and Manufacturers Vs The District Revenue Officer
Madras High Court · (1969) 82 LW 530 : (1969) 2 MLJ 71
Constitution of India, 1950 — Article 226
High Courts13 Dec 1968
Commissioner of Income Tax Vs S. Arumugham Pillai
Madras High Court · (1969) 73 ITR 382 : (1969) 82 LW 304
Income Tax Act, 1922 — Section 10(1), 23(5), 66(1)
High Courts13 Dec 1968
Sow dammal alias Sundarammal Vs Veerammal and Others
Madras High Court · (1969) 82 LW 625 : (1970) 1 MLJ 205
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts13 Dec 1968Dismissed
A.S.P. Ayyamperumal Nadar (died) and another Vs S. Singaram Chettiar and another
Madras High Court · (1968) 12 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Section 73