High Courts02 Dec 1968
K.M. Senthivel Pillai and Others Vs Kulandaivel Pillai and Others
Madras High Court · (1970) ILR (Mad) 95 : (1970) 83 LW 472 : (1970) 2 MLJ 555
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 3 of 24
High Courts02 Dec 1968Allowed
K.E. Ummal Bajiria and others Vs The State of Madras and others
Madras High Court · (1968) 12 MAD CK 0023
Essential Commodities Act, 1955 — Section 3B
High Courts29 Nov 1968Allowed
Harcharan Singh Premi Vs The Officer Commanding Army, Military Hospital, Madras-16 and Another
Madras High Court · AIR 1970 Mad 176
Army Act, 1950 — Section 19, 2(1), 3Army Rules, 1954 — Rule 15
High Courts29 Nov 1968
Harcharan Singh Premi Vs The Officer Commanding, Army Military Hospital and Another
Madras High Court · (1969) 2 MLJ 373
Army Act, 1950 — Section 27
High Courts29 Nov 1968
Kandasamy Udayar Vs T.S. Karuppudayar
Madras High Court · (1969) 82 LW 99 : (1969) 2 MLJ 222
High Courts28 Nov 1968
Commissioner of Income Tax Vs Narayanan and Vadivel Thevar
Madras High Court · (1969) 74 ITR 616
Income Tax Act, 1922 — Section 2(11), 25(1)
High Courts26 Nov 1968
C. Kanagavelu Vs The Tahsildar and Others
Madras High Court · (1969) 1 MLJ 431
Tamil Nadu Panchayats Act, 1958 — Section 152
High Courts26 Nov 1968
K.G. Ramachandran and Others Vs Raval and Company and Another
Madras High Court · (1969) ILR (Mad) 584 : (1969) 82 LW 476 : (1969) 2 MLJ 8
Evidence Act, 1872 — Section 92Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30(iii)Transfer of Property Act, 1882 — Section 107
High Courts26 Nov 1968
K. Shanmugasundara Nadar Vs V. Sadasivam
Madras High Court · (1969) 1 MLJ 610
Penal Code, 1860 (IPC) — Section 417, 420
High Courts25 Nov 1968
Commissioner of Income Tax Vs S. Meyyappan
Madras High Court · (1969) 73 ITR 20
Income Tax Act, 1922 — Section 10(2)
High Courts25 Nov 1968Allowed
P. Pattabiraman Vs Parijatham Ammal
Madras High Court · AIR 1970 Mad 257 : (1970) 83 LW 36
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts25 Nov 1968
Controller of Estate Duty Vs C.R. Ramachandra Gounder
Madras High Court · AIR 1970 Mad 335 : (1969) 73 ITR 166
Estate Duty Act, 1953 — Section 10
High Courts22 Nov 1968Allowed
V. Murugayya Chettiar and Another Vs The State of Madras
Madras High Court · (1969) 82 LW 202 : (1969) 23 STC 500
Contract Act, 1872 — Section 72
High Courts22 Nov 1968
Veluchamy Gounder Vs Chinnaswamy and Others
Madras High Court · (1969) CriLJ 1458
High Courts22 Nov 1968Allowed
International Oil Co. Vs Indian Oil Co. Ltd. now known as Indian Oil Corp. Ltd., Madras
Madras High Court · AIR 1969 Mad 423 : (1969) 82 LW 154 : (1969) 1 MLJ 605
Contract Act, 1872 — Section 201, 206
High Courts22 Nov 1968
Bashyam and another Vs Ananthammal and other
Madras High Court · (1968) 11 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Nov 1968Allowed
In Re: V. Subramaniam
Madras High Court · AIR 1970 Mad 333
Penal Code, 1860 (IPC) — Section 188
High Courts22 Nov 1968
R.M.S.R.S. Subbiah Servai Vs The Assistant Settlement Officer and Others
Madras High Court · (1969) 82 LW 546 : (1969) 2 MLJ 642
Estates Abolition Act — Section 4
High Courts21 Nov 1968
R. Subba Naidu Vs Commissioner of Gift Tax
Madras High Court · (1969) 39 CompCas 766 : (1970) ILR (Mad) 629 : (1969) 73 ITR 794
High Courts21 Nov 1968
E.M. Narayanaswami Vs T.V. Chinnathambi and Another
Madras High Court · (1970) ILR (Mad) 211 : (1969) 82 LW 339 : (1969) 1 MLJ 601
Penal Code, 1860 (IPC) — Section 406