High Courts21 Dec 1895
Sreeman Sadagopa Srinivasa Swami, alias Vangipuram Rangachariar Vs K. Ramanuja Chariar and Another
Madras High Court · (1895) 5 MLJ 75
COURT ARCHIVE
Madras High Court judgments, 1895
130 judgments · page 1 of 7
High Courts18 Dec 1895
The Municipal Commissioners for the City of Madras Vs Sarangapani Mudaliar
Madras High Court · (1896) ILR (Mad) 154
Limitation Act, 1963 — Article 149, 23
High Courts18 Dec 1895
Sadasook Gambir Chund Vs Knnayya and Another
Madras High Court · (1896) ILR (Mad) 96
Presidency Small Cause Courts Act, 1882 — Section 37
High Courts16 Dec 1895
Virasangappa Shetti Vs Rudrappa Shetti
Madras High Court · (1896) ILR (Mad) 110
High Courts13 Dec 1895
Kariyadan Pokkar Vs Kayat Beeran Kutti
Madras High Court · (1896) ILR (Mad) 461
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Dec 1895
The Secretary of State for India Vs Kota Bapanamma Garu
Madras High Court · (1896) ILR (Mad) 165
Tamil Nadu Forest Act, 1882 — Section 4
High Courts03 Dec 1895
Subbarau Nayudu Vs Yagana Pantulu and Another
Madras High Court · (1896) ILR (Mad) 90
Limitation Act, 1963 — Section 14
High Courts23 Nov 1895
Soopiyadath Kunhammad, Karnavan of his Tarwad (dead) and Another Vs Soopiyadath Amad and Others
Madras High Court · (1906) 16 MLJ 27
High Courts01 Nov 1895
Vallabha Valiya Rajah Vs Vedapuratti
Madras High Court · (1896) ILR (Mad) 40
Transfer of Property Act, 1882 — Section 92, 93
High Courts25 Oct 1895
Kuppusami Naidu Vs Smith and Company
Madras High Court · (1896) ILR (Mad) 178
Contract Act, 1872 — Section 17
High Courts25 Oct 1895
Kunhan Mayan and Others Vs The Bank of Madras
Madras High Court · (1896) ILR (Mad) 234
Contract Act, 1872 — Section 171
High Courts24 Oct 1895
Walluvanad Vallabha Valia Rajah Avergal Vs Mankata Kovilakath Vedapuratti alias Valia Rani Avergal
Madras High Court · (1895) 5 MLJ 282
Transfer of Property Act, 1882 — Section 92, 93
High Courts22 Oct 1895
Venkataramakrishna Rau and Another Vs Bhujanga Rau
Madras High Court · (1896) ILR (Mad) 107
High Courts22 Oct 1895
Velu Pandaram Vs Gnanasambanda Pandara Sannadhi and Another Gnanasambanda Pandara Sannadhi Vs Velu Pandaram and Another
Madras High Court · (1896) ILR (Mad) 243
High Courts21 Oct 1895
Narayanan Chetti and Others Vs Arunachellam Chetti
Madras High Court · (1896) ILR (Mad) 140
High Courts15 Oct 1895
Sankaran Vs Parvathi and Others
Madras High Court · (1896) ILR (Mad) 145
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts14 Oct 1895
Suryanarayana Vs Narendra Thatraz
Madras High Court · (1896) ILR (Mad) 255
Contract Act, 1872 — Section 25
High Courts11 Oct 1895
In Re: Tirunarasimha Chariar
Madras High Court · (1895) 5 MLJ 249
Criminal Procedure Code, 1898 (CrPC) — Section 144, 453