COURT ARCHIVE
Madras High Court judgments, 1895
130 judgments · page 3 of 7
High Courts17 Sept 1895
Rajeswara Rau and Others Vs Hari Babandhu and Others
Madras High Court · (1896) ILR (Mad) 162
High Courts17 Sept 1895
Ramachandra Raju Vs Subramania Pillai and Others
Madras High Court · (1895) 5 MLJ 226
Criminal Procedure Code, 1898 (CrPC) — Section 478
High Courts10 Sept 1895
In Re: Madras Deveton Trust Fund
Madras High Court · (1895) ILR (Mad) 443
Trusts Act, 1882 — Section 34
High Courts05 Sept 1895
The Madras Mutual Benefit Permanent Fund Vs Ragava Chetti and Another
Madras High Court · (1896) ILR (Mad) 200
Companies Act, 1956 — Section 4
High Courts28 Aug 1895
Narayana Kothan Vs Kalianasundaram Pillai
Madras High Court · (1896) ILR (Mad) 219
High Courts21 Aug 1895
Queen-Empress Vs Subbarayar
Madras High Court · (1896) ILR (Mad) 3
Criminal Procedure Code, 1898 (CrPC) — Section 537, 87, 88
High Courts21 Aug 1895
Daivanayagam Pillai Vs Rangasami Ayyar
Madras High Court · (1896) ILR (Mad) 29
High Courts21 Aug 1895
Imbichi Kandan and Others Vs Imbichi Pennu and Others
Madras High Court · (1896) ILR (Mad) 1
High Courts14 Aug 1895
In Re: Nagappa Chetti, an alleged Lunatic
Madras High Court · (1895) ILR (Mad) 472
High Courts13 Aug 1895
Municipal Council Vs Rangayya
Madras High Court · (1896) ILR (Mad) 10
Madras District Municipalities Act, 1884 — Section 262
High Courts13 Aug 1895
Vizianagaram Maharajah Vs Sitaramarazu and Others
Madras High Court · (1896) ILR (Mad) 100
High Courts09 Aug 1895
Adipurnam Pillai Vs D'Sena and Others
Madras High Court · (1896) ILR (Mad) 85
Companies Act, 1956 — Section 182
High Courts09 Aug 1895
Queen-Empress Vs Rappel
Madras High Court · (1895) ILR (Mad) 490
Penal Code, 1860 (IPC) — Section 40, 64
High Courts06 Aug 1895
Amir Baksha Sahib Vs Venkatachala Mudali
Madras High Court · (1895) ILR (Mad) 439