High Courts06 Aug 1895
Amir Badsha Sahib Vs B. Venkatachela Mudali
Madras High Court · (1895) 5 MLJ 206
COURT ARCHIVE
Madras High Court judgments, 1895
130 judgments · page 4 of 7
High Courts31 Jul 1895
Eacharan Patter and Another Vs Appu Patter and Others
Madras High Court · (1896) ILR (Mad) 16
High Courts31 Jul 1895
Devalji Rau Vs President, Municipal Commission
Madras High Court · (1896) ILR (Mad) 503 : (1895) ILR (Mad) 503
Madras City Municipal Corporation Act, 1884 — Section 433
High Courts26 Jul 1895
Chakrapani Asari Vs Narasinga Rau and Others
Madras High Court · (1896) ILR (Mad) 56
Suits Valuation Act, 1887 — Section 8
High Courts17 Jul 1895
Seeni Chettiar Vs Santhanathan Chettiar and Others
Madras High Court · (1895) 5 MLJ 253
High Courts12 Jul 1895
Narasimha Naidu Vs Ramasami and Others
Madras High Court · (1895) ILR (Mad) 478
Limitation Act, 1963 — Article 12
High Courts03 May 1895
Palaniappa Chetti and Others Vs Dorasami Ayyar and Others
Madras High Court · (1895) ILR (Mad) 402
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 May 1895
Orr and Others Vs Raman Chettu and Others
Madras High Court · (1895) ILR (Mad) 320
High Courts30 Apr 1895
Tholappala Charlu Vs Venkata Charlu and Others
Madras High Court · (1896) ILR (Mad) 62
High Courts30 Apr 1895
Ajijuddin Sahib Vs Sheik Budan Sahib
Madras High Court · (1895) ILR (Mad) 492
Transfer of Property Act, 1882 — Section 43
High Courts29 Apr 1895
Venkatesa Tawker and Others Vs Ramasami Chettiar and Another
Madras High Court · (1895) ILR (Mad) 338
Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1877 — Section 56(a)
High Courts22 Apr 1895
Subbaramayyar Vs Nigamadullah Saheb and Others
Madras High Court · (1895) ILR (Mad) 342
High Courts19 Apr 1895
Edward Clarke Vs The Chairman, Ootacamund Municipal Council
Madras High Court · (1895) ILR (Mad) 310
High Courts19 Apr 1895
Narasamma Vs Subbarayadu and Others
Madras High Court · (1895) ILR (Mad) 364
Registration Act, 1877 — Section 21(a)
High Courts18 Apr 1895
Thayar Ammal and Others Vs Lakshmi Ammal and Another
Madras High Court · (1895) ILR (Mad) 331