High Courts15 Feb 1895
Krishna Pillay and Others Vs Rangasami Pillai and Others
Madras High Court · (1895) ILR (Mad) 462
COURT ARCHIVE
Madras High Court judgments, 1895
130 judgments · page 7 of 7
High Courts15 Feb 1895
R. Krishna Pillai and Others Vs K. Rengasamy Pillai and Others
Madras High Court · (1895) 5 MLJ 187
High Courts14 Feb 1895
Subramaniam Vs Perumal Reddi and Another
Madras High Court · (1895) ILR (Mad) 454
Registration Act, 1877 — Section 18
High Courts18 Jan 1895
Annamalay Mudaly and Another Vs A. Moonesamy Mudaly and Others
Madras High Court · (1895) 5 MLJ 86
Transfer of Property Act, 1882 — Section 41
High Courts16 Jan 1895
Rajah Rangaya Appa Row Bahadur Zemindar Garu of Nuzuved Vs Bhumavarapu Venkata Reddi and Others
Madras High Court · (1895) 5 MLJ 202
High Courts11 Jan 1895
Krishna Reddy and Another Vs Rendankattalai Varadarajulu Reddy and Others
Madras High Court · (1895) 5 MLJ 154
High Courts09 Jan 1895
Subba Ayyar and Others Vs Ganasa Ayya and Others
Madras High Court · (1895) ILR (Mad) 179