High Courts21 Dec 1945
Ponnuswami Chettiar Vs Mariappa Pannady
Madras High Court · AIR 1946 Mad 342 : (1946) 59 LW 165 : (1946) 1 MLJ 239
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 1 of 20
High Courts20 Dec 1945
In Re: Patckamatla Chinna Sathiraju
Madras High Court · AIR 1946 Mad 495 : (1946) 1 MLJ 405
High Courts18 Dec 1945
Pulavarthi Venkata Subba Rao and Others Vs Valluri Jagannadha Rao and Others
Madras High Court · AIR 1946 Mad 283 : (1946) 59 LW 189 : (1946) 1 MLJ 159
High Courts18 Dec 1945
Ayiri Parambil Chozni and Another Vs Kolengot Devaswom Urlandar N. Parameswaran Nambudiri and Others
Madras High Court · AIR 1946 Mad 369 : (1946) 59 LW 250 : (1946) 1 MLJ 358
High Courts18 Dec 1945
M.Y.A.A. Nachiappa Chettiar Vs M.Y.A.A. Muthu Karuppan Chettiar and Others
Madras High Court · AIR 1946 Mad 398 : (1946) ILR (Mad) 858 : (1946) 59 LW 227 : (1946) 1 MLJ 310
High Courts18 Dec 1945
Moolchand Jothajee Vs Rashid Jamshed Sons and Co.
Madras High Court · AIR 1946 Mad 346 : (1946) ILR (Mad) 840 : (1946) 59 LW 143 : (1946) 1 MLJ 185
High Courts17 Dec 1945
Nacharammal and Others Vs Veerappa Chettiar and Others
Madras High Court · AIR 1945 Mad 485 : (1946) ILR (Mad) 817 : (1946) 59 LW 103 : (1946) 1 MLJ 128
High Courts17 Dec 1945
Kaza Ramakotayya and Others Vs Nimmagadda Sitharamaswami, minor by mother and guardian Mahalakshmamma and Others
Madras High Court · AIR 1946 Mad 381 : (1947) ILR (Mad) 889 : (1946) 59 LW 150 : (1946) 1 MLJ 192
High Courts17 Dec 1945
Kuppuswami Pillai Vs The Taj Fraksha Thaikkal Estate and Another
Madras High Court · AIR 1946 Mad 322 : (1946) ILR (Mad) 821 : (1946) 59 LW 141 : (1946) 1 MLJ 190
High Courts14 Dec 1945
COMMISSIONER OF Income Tax, MADRAS Vs SRI VISWESWARDAS GOKULDAS.
Madras High Court · (1946) 14 ITR 110
Income Tax Act, 1961 — Section 66(1)
High Courts14 Dec 1945
Sri Kallalagar Devasthanam Vs Karuppa Pillai and Others
Madras High Court · AIR 1946 Mad 451 : (1946) 1 MLJ 252
High Courts14 Dec 1945
The Commissioner of Income Tax Vs Sri Visweswaradas Gokuldas
Madras High Court · AIR 1946 Mad 314 : (1946) 1 MLJ 161
High Courts13 Dec 1945
Mahommad Isack alias Papa Saheb Vs Doddapaneni Sreeramalu
Madras High Court · AIR 1946 Mad 289 : (1946) 59 LW 136 : (1946) 1 MLJ 187
Contract Act, 1872 — Section 27
High Courts12 Dec 1945
Merla Veeramma, Zamindarini Velangi, represented by general power-of-attorney holder, N. Ramayya and Others Vs Villury Ramanna and Another
Madras High Court · AIR 1946 Mad 315 : (1946) ILR (Mad) 846 : (1946) 59 LW 176 : (1946) 1 MLJ 226
High Courts12 Dec 1945
Nidamarti Venkata Narasimham Vs Pogaku Nagojirao
Madras High Court · AIR 1946 Mad 344 : (1946) 59 LW 139 : (1946) 1 MLJ 216
High Courts11 Dec 1945
Gonjalada Bbojarajappa Vs Korlahalli Halappa and Others
Madras High Court · (1946) 59 LW 61 : (1946) 1 MLJ 57
High Courts11 Dec 1945
Gonjalada Bhojarajappa Vs Korlahalli Halappa and Others
Madras High Court · AIR 1946 Mad 226
Agriculturists Loans Act, 1884 — Section 5Madras Revenue Recovery Act, 1864 — Section 59
High Courts11 Dec 1945
Abdul Kader Rowthen Vs Velu Nayar
Madras High Court · AIR 1946 Mad 318 : (1946) ILR (Mad) 834 : (1946) 59 LW 166 : (1946) 1 MLJ 229
High Courts10 Dec 1945
Sri Rajah Ravu Venkata Mahipathi Gangadhara Rama Rao Bahadur, Yuvarajah of Pithapuram and Another Vs The Commissioner of Income Tax
Madras High Court · (1946) ILR (Mad) 745 : (1946) 59 LW 100 : (1946) 1 MLJ 120
High Courts10 Dec 1945
Puthenveettil Thalasseri Veettil Ammu Amma and Others Vs Chelakuttiyil Kunnapadi Kalan, Karnavan and manager of his tavazhi and Another
Madras High Court · AIR 1946 Mad 229 : (1946) 59 LW 83 : (1946) 1 MLJ 94