High Courts28 Nov 1945
Chem Abbheong represented by K.N.K. Subramaniam Chettiar Vs M.A. Packiri Mahomed Rowther and Others
Madras High Court · AIR 1946 Mad 328 : (1946) ILR (Mad) 768 : (1946) 59 LW 169 : (1946) 1 MLJ 222
COURT ARCHIVE
Madras High Court judgments, 1945
396 judgments · page 3 of 20
High Courts27 Nov 1945
T. Raju Aiyar Vs Gnanambal Ammal and Others
Madras High Court · AIR 1946 Mad 419 : (1946) 1 MLJ 233
High Courts27 Nov 1945
Venugopal and Brother and Others Vs P. Gopala Chettiar
Madras High Court · AIR 1946 Mad 453 : (1946) 1 MLJ 241
High Courts26 Nov 1945
Suryadevara Annapurnamma Vs Guntta Manikyamma and Others
Madras High Court · AIR 1946 Mad 308 : (1946) ILR (Mad) 755 : (1946) 59 LW 98 : (1946) 1 MLJ 108
High Courts23 Nov 1945
Batchu Venkatarao Vs Surneedi Sathiraju and Others
Madras High Court · AIR 1946 Mad 291 : (1946) ILR (Mad) 854 : (1946) 59 LW 132 : (1946) 1 MLJ 198
High Courts23 Nov 1945
Commissioner of Income Tax Vs Sri Talupuru Venkatasubbiah Chetty
Madras High Court · AIR 1946 Mad 494
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts23 Nov 1945
The Commissioner of Income Tax Vs Sri Talupuru Venkatasubbiah Chetty
Madras High Court · (1946) 59 LW 254 : (1946) 1 MLJ 362
High Courts23 Nov 1945
In Re: D. Narasimha Aiyar
Madras High Court · AIR 1946 Mad 153 : (1946) 59 LW 114 : (1945) 2 MLJ 585
High Courts23 Nov 1945
COMMISSIONER OF Income Tax, MADRAS Vs SRI TALUPURU VENKATASUBBIAH CHETTY.
Madras High Court · (1946) 14 ITR 227
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts22 Nov 1945
Kallakuri Venkateswarlu and Others Vs Kalidindi Narayanaraju and Others
Madras High Court · AIR 1946 Mad 380 : (1946) 59 LW 203 : (1946) 1 MLJ 272
High Courts22 Nov 1945
C.K.S. Krishnamurthi and Another Vs Chidambaram Chettiar and Others
Madras High Court · AIR 1946 Mad 243 : (1946) ILR (Mad) 670 : (1946) 59 LW 33 : (1946) 1 MLJ 58
High Courts21 Nov 1945
The Official Receiver of South Arcot Vs K.V.M.P.KT. Alagappa Chettiar and Others
Madras High Court · AIR 1946 Mad 236 : (1946) ILR (Mad) 777 : (1946) 59 LW 52 : (1946) 1 MLJ 113
High Courts21 Nov 1945
K. Chunilal Sowcar Vs K.N. Srinivasa Rao and Another
Madras High Court · AIR 1946 Mad 362 : (1946) 1 MLJ 59
High Courts20 Nov 1945
Chavakula Yanadamma and Another Vs Chavakula Venkateswarlu and Others
Madras High Court · (1946) 59 LW 627 : (1946) 2 MLJ 345
Registration Act, 1908 — Section 17(1)
High Courts20 Nov 1945
Jonnada Sayi and Others Vs Jonnada Subbanna and Others
Madras High Court · AIR 1946 Mad 310 : (1946) 59 LW 84 : (1946) 1 MLJ 92
High Courts20 Nov 1945
Guduru Ramarayudu Vs Mallela Manikya Rao and Others
Madras High Court · AIR 1946 Mad 372 : (1946) 59 LW 220 : (1946) 1 MLJ 282
High Courts20 Nov 1945
A.V.N. Abu Bakkar Marakayar Vs S. Ramaswami Ayyar
Madras High Court · (1946) 59 LW 147 : (1946) 1 MLJ 136
High Courts20 Nov 1945
A.V.N. Abu Bakkar Maraikayar Vs S. Ramaswami Ayyar
Madras High Court · AIR 1946 Mad 335
Transfer of Property Act, 1882 — Section 78(2)
High Courts14 Nov 1945
In Re: Rajah K.J.V. Naidu
Madras High Court · AIR 1946 Mad 235 : (1946) ILR (Mad) 885 : (1946) 59 LW 41 : (1946) 1 MLJ 61
High Courts14 Nov 1945
Srinivasagam Asari and Another Vs Chinnammal and Another
Madras High Court · AIR 1946 Mad 266 : (1946) ILR (Mad) 676 : (1946) 1 MLJ 97