High Courts20 Dec 1918
P.S. Krishna Aiyar Vs Savurimuthu Pillai
Madras High Court · (1919) ILR (Mad) 338 : 50 Ind. Cas. 584 : (1919) 19 LW 443 : (1919) 36 MLJ 376
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
COURT ARCHIVE
Madras High Court judgments, 1918
390 judgments · page 1 of 20
High Courts18 Dec 1918
C.V.C.T. Venkatachalam Chetty and Others Vs Aiyamperumaul Tevan and Others
Madras High Court · (1919) 37 MLJ 248
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1918
V. Ramamurthi Ayyar and Another Vs Parasaram Mangayacharyulu and Others
Madras High Court · 52 Ind. Cas. 609
High Courts16 Dec 1918
The Corporation of Madras Vs P.M. Appasami Pillai and Others
Madras High Court · 50 Ind. Cas. 247
Madras City Municipal Act, 1904 — Section 224, 443
High Courts16 Dec 1918
Palani Goundan and Another minors by their next friend Maniam Karichi Goundan Vs Kasi Goundan and Others
Madras High Court · 50 Ind. Cas. 552
High Courts16 Dec 1918
Koyittal Parambil Parkum Chirathodi Vazha Valappil Cheeru and Others Vs Attimana Illeth Narayanan Nambudiri and Others
Madras High Court · (1919) ILR (Mad) 335 : 50 Ind. Cas. 371 : (1919) 19 LW 413
High Courts16 Dec 1918
Koyittal Parambil Parkum Chirathodi Vazha Valappil Cheeru and Others Vs Attimana Illoth Narayanan Nambudiri and Others
Madras High Court · (1919) 36 MLJ 295
High Courts15 Dec 1918
C. Cunniah, Proprietor of the Sri Krishna Vinodha Sabha Dramatic Company Vs K. Gopal Chettiar
Madras High Court · 52 Ind. Cas. 879
High Courts12 Dec 1918
Ookerjee Cowasjee Oomrigar Vs P.V. Sabhapathy Mudaliar and Another
Madras High Court · 51 Ind. Cas. 908 : (1919) 19 LW 471
Specific Relief Act, 1877 — Section 19
High Courts12 Dec 1918
S. Krishna Murthi Iyer Vs The Taluq Board of Mayavaram
Madras High Court · 50 Ind. Cas. 809
Madras Local Boards Act, 1884 — Section 95
High Courts12 Dec 1918
S. Krishnamurthi Aiyar Vs The Taluq Board of Mayavaram
Madras High Court · (1919) ILR (Mad) 331 : (1919) 19 LW 353 : (1919) 36 MLJ 372
Madras Local Boards Act, 1884 — Section 95
High Courts12 Dec 1918
Sivasubramania Mudamar and Others Vs R.S.A. Lakshmanaier and Others
Madras High Court · 52 Ind. Cas. 697
High Courts11 Dec 1918
Sri Rajah Kandana Venkata Varadaraja Sobanadhri Row Bahadur Zemindar and Another Vs Achanta Venkata Subbarayudu
Madras High Court · 52 Ind. Cas. 414 : (1919) 10 LW 33
High Courts11 Dec 1918
K.T.V.R.T. Veerappa Chetty Vs Vellayan Ambalam and Others
Madras High Court · 52 Ind. Cas. 370 : (1919) 10 LW 39
High Courts09 Dec 1918
Sarvothama Row Vs Chinnasami Pillai and Others
Madras High Court · (1919) ILR (Mad) 507 : (1919) 19 LW 379 : (1919) 36 MLJ 157
High Courts06 Dec 1918
Sujir Raghunathaiya Vs Sobina Saldanha alias Rebelle
Madras High Court · (1919) 36 MLJ 161
High Courts06 Dec 1918
N. Sethuramaswami Nayani Varu Vs Sowear Syed Mir Hussain Sahib and Another
Madras High Court · (1919) ILR (Mad) 503 : (1919) 19 LW 347 : (1919) 36 MLJ 298
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts05 Dec 1918
Chockalinga Nayakan Vs Arunachalam Chettiar and Others
Madras High Court · 52 Ind. Cas. 239
High Courts04 Dec 1918
Gantasola Jagannadhan and Others Vs Thatavarthi Ramabrahmam and Others
Madras High Court · 54 Ind. Cas. 753