High Courts30 Dec 1994
Employees' State Insurance Coprn. Vs Venkatachalam Condiments
Madras High Court · (1995) 2 LLJ 1142 : (1995) 2 LW 121
Employees State Insurance Act, 1948 — Section 68, 75, 85A, 85B
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 1 of 57
High Courts30 Dec 1994
Employees State Insurance Corporation Vs Venkatachalam Condiments represented by Partner P.V. Sivasubramanian
Madras High Court · (1995) 1 MLJ 433
Employees State Insurance Act, 1948 — Section 68, 75, 85A, 85B
High Courts30 Dec 1994
C. Kuppuraj and Others Vs R. Vasudevan
Madras High Court · (1995) 1 MLJ 463
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13A
High Courts23 Dec 1994
Mariyammal and Others Vs Sathu Saravanan Trustee
Madras High Court · (1995) 1 MLJ 489
Civil Procedure Code, 1908 (CPC) — Section 151, 47Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 18
High Courts23 Dec 1994
Selvaraj Nadar Vs Aruppukottai Agraharam, Pattabiramaswami Koil Durga (Fit Person), Karuppusami and Others
Madras High Court · (1995) 1 MLJ 406
High Courts23 Dec 1994
Lilly Bai Vs Chinna Thai and Others
Madras High Court · (1996) 1 MLJ 131
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 311Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 44(1)
High Courts23 Dec 1994
S. R. Bhupeshkar adn Vs Secretary, Selection Committee, Sabarmathi Hostel, Kilpauk, Medical College Hostel Campus, Madras and Others
Madras High Court · AIR 1995 Mad 383 : (1995) 2 LW 596 : (1995) WritLR 639
Constitution of India, 1950 — Article 14, 15, 226Evidence Act, 1872 — Section 115Madras Hereditary Village Offices Act, 1895 — Section 6(1)
High Courts23 Dec 1994Dismissed
P.P. Kalyanasundaram Vs The State of Tamil Nadu
Madras High Court · (1994) 12 MAD CK 0011
Banking Companies Act, 1949 — Section 34AConstitution of India, 1950 — Article 13, 14, 19, 19(1), 19(1)(6)Madras Prohibition Act, 1937 — Section 17C, 17D, 21, 54
High Courts23 Dec 1994Dismissed
M. Ranganarayanan Vs Central Bank of India
Madras High Court · (1994) 12 MAD CK 0008
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(1), 19(3)Banking Regulation Act, 1949 — Section 10(1)Constitution of India, 1950 — Article 12, 14, 16
High Courts23 Dec 1994Dismissed
G. Rajesh Vs The State of Tamil Nadu, The Registrar, Anna University and Sports Development Authority
Madras High Court · (1994) 12 MAD CK 0002
Anna University Act, 1978 — Section 6, 6(1), 6(2), 6(3)Constitution of India, 1950 — Article 162
High Courts22 Dec 1994
Commissioner of Wealth-tax Vs Malini Srinivasan
Madras High Court · (1995) 215 ITR 749
Wealth Tax Act, 1957 — Section 7Wealth Tax Rules, 1957 — Rule 1D
High Courts22 Dec 1994
Commissioner of Income Tax Vs Chemists and Amp; Druggists Association Building Trust
Madras High Court · (1996) 132 CTR 114
Income Tax Act, 1961 — Section 11, 256(2)Societies Registration Act, 1860 — Section 5
High Courts22 Dec 1994
In Re: Mrs. Manonmani Muthuswami; etc
Madras High Court · (1994) 12 MAD CK 0073
Constitution of India, 1950 — Article 124(4), 19(1), 19(1)(a), 226Contempt of Courts Act, 1971 — Section 13, 2(c)Prevention of Corruption Act, 1988 — Section 5(2)
High Courts22 Dec 1994
Commissioner of Income Tax Vs Chemists and Druggists Association Building Trust
Madras High Court · (1996) 86 TAXMAN 16
Income Tax Act, 1961 — Section 11, 256(2)Societies Registration Act, 1860 — Section 5
High Courts22 Dec 1994
Suo Motu Contempt Application No. 426 of 1994 Vs Mrs. Manonmani Muthuswami
Madras High Court · (1995) 1 MLJ 375
Constitution of India, 1950 — Article 19(1)(a)
High Courts22 Dec 1994
Anna Transport Corporation Limited and others Vs Commissioner of Income Tax
Madras High Court · (1995) 215 ITR 800
Income Tax Act, 1961 — Section 32, 37, 37(1)
High Courts22 Dec 1994Dismissed
Athiappa Gounder and Another Vs A. Mohan and Others
Madras High Court · (1995) 2 DMC 340 : (1995) 1 LW 594
Hindu Marriage Act, 1955 — Section 16(1), 16(3)Hindu Minority and Guardianship Act, 1956 — Section 11, 6, 8Limitation Act, 1963 — Article 59
High Courts22 Dec 1994
K. Sengodan Vs K. Dharmalingam and Others
Madras High Court · (1995) 2 LW 74 : (1995) 1 MLJ 336
High Courts21 Dec 1994
Commissioner of Income Tax Vs Ramakrishna Engineering Industries (Coimbatore) Ltd.
Madras High Court · (1995) 215 ITR 723
Income Tax Act, 1961 — Section 37, 37(1)
High Courts21 Dec 1994
Commissioner of Wealth Tax Vs Navratanmull Chordia and Others
Madras High Court · (1996) 132 CTR 165 : (1996) 217 ITR 221
Income Tax Act, 1961 — Section 28