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Madras High Court judgments, 1915

718 judgments · page 1 of 36

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High Courts28 Dec 1915

K.M.U.R. Ulagappa Chetty Vs Ramanathan Chetty and Another

Madras High Court · 32 Ind. Cas. 821 : (1916) 3 LW 171

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High Courts26 Dec 1915

Rama Aiyar died, Lakshmana Aiyar, Supplemental appellant and legal representative of the deceased Vs Krishna Patter

Madras High Court · (1916) 30 MLJ 148

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High Courts22 Dec 1915

Kupparazu Venkatasubbiah and Another Vs Murugula Shaik Silar Sahib

Madras High Court · 32 Ind. Cas. 947 : (1916) 3 LW 157

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High Courts22 Dec 1915

Marimuthu Pillai Vs Velu Pillai and Others

Madras High Court · 32 Ind. Cas. 908

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts22 Dec 1915

Bava's wife, Bevi Umma Vs Thekkiniyedath Allath Shamu Menon and Another

Madras High Court · 32 Ind. Cas. 709 : (1916) 3 LW 189

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High Courts22 Dec 1915

A.L.A.R. Rm. Arunachallam Chettiar (through his Authorized Agent M. Subramania Ayyar), et al Vs Mangalam et al

Madras High Court · (1917) ILR (Mad) 640

Madras Estates Land Act, 1908 — Section 143
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High Courts22 Dec 1915

A.L.A.R. Rm. Arunachalam Chettiar through his authorised agent M. Subramania Aiyar and Another Vs Mangalam and Others

Madras High Court · (1917) ILR (Mad) 640 : 35 Ind. Cas. 329 : (1916) 4 LW 37 : (1916) 31 MLJ 168

Madras Estates Land Act, 1908 — Section 143
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High Courts22 Dec 1915

Paykat manakkal P. Damodaran nambudripad, styled Churavan Narayanan Vs K.N. Theyyankaran and Others

Madras High Court · 32 Ind. Cas. 624

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts22 Dec 1915

A.P.T. Veerabhadra Pillai Vs A.P.T. Shunmugam Pillai

Madras High Court · 32 Ind. Cas. 668

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts21 Dec 1915

Chinnu Pillai and Others Vs Venkatasamy Chettiar and Others

Madras High Court · (1917) ILR (Mad) 77 : 34 Ind. Cas. 507 : (1916) 30 MLJ 347

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 67
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High Courts21 Dec 1915

Manchala Narayana Murthy Vs Penumetcha Venkatapatiraju and Others

Madras High Court · 32 Ind. Cas. 711

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts21 Dec 1915

Kothandaraman Chetty and Others Vs Shunmugam Chetty and Others

Madras High Court · 32 Ind. Cas. 608

Limitation Act, 1963 — Section 21
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High Courts21 Dec 1915

Atyam Venkatasubbarayudu and Another and Bachoti Bhavan Narayana Sastri Vs Sri Rajah Velugoti Govinda Krishna Yachendrulu Varu Bahadur Zamindar Garu

Madras High Court · 32 Ind. Cas. 873 : (1916) 3 LW 172

Civil Procedure Code, 1908 (CPC) — Section 114, 117
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High Courts21 Dec 1915

Attyam Venkatasubbarayadu and Another and Bachoti Bhavan Narayana Sastri Vs Sri Rajah Velugoti Govinda, Krishna Yachendrulu varu and Bahadur Zemindar Garu

Madras High Court · (1917) ILR (Mad) 651 : (1917) 32 MLJ 144

Civil Procedure Code, 1908 (CPC) — Section 117
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High Courts21 Dec 1915

Atyam Venkatasubbarayadu and Others Vs Sri Rajah Velugoti Govinda Krishna Yachendrulu Varu Bahadur Zamindar Garu

Madras High Court · (1917) ILR (Mad) 651

Civil Procedure Code, 1908 (CPC) — Section 117
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High Courts21 Dec 1915

Sri Rajah Varadaraja Appa Rao Bahadur Zamindar Garu Vs Gonepalle Punnayya (died) and Others

Madras High Court · (1916) 30 MLJ 545

Madras Estates Land Act, 1908 — Section 6
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High Courts21 Dec 1915

Rangaswami Pillai and Another Vs Vaidylinga Mudaliar and Another

Madras High Court · 33 Ind. Cas. 446

Evidence Act, 1872 — Section 13
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High Courts21 Dec 1915

V.R.R.M.N.R.M. Ramakathan Chetty Vs V.R.R.M.C.T. Murugappa Chetty and Others

Madras High Court · 33 Ind. Cas. 969 : (1916) 3 LW 216

Evidence Act, 1872 — Section 32(5)
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High Courts21 Dec 1915

Sri Raja Varadaraja Appa Rao Bahadur Zemindar Garu Vs Gonepalle Punnayya (died) and Others

Madras High Court · 34 Ind. Cas. 626

Limitation Act, 1963 — Section 14Madras Estates Land Act, 1908 — Section 6
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High Courts21 Dec 1915

Chokkalingam Chetty alias Peria Karuppan Chetty and Others Vs Annamalai Chetty and Others

Madras High Court · 34 Ind. Cas. 417

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