High Courts14 Dec 1915
Raja Rajaeswari Ammal Vs Subramania Archakar and Others
Madras High Court · (1917) ILR (Mad) 105 : (1916) 30 MLJ 222
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 3 of 36
High Courts13 Dec 1915
In Re: Charles George Hedinger
Madras High Court · 32 Ind. Cas. 659
Foreigners Ordinance, 1914 — Section 3, 8
High Courts13 Dec 1915
Narayana and Others Vs Kashappaya and Another
Madras High Court · 32 Ind. Cas. 526
High Courts13 Dec 1915
K.P.A. Mariappa Nadan Vs A.R.R.M. Arunachalam Chetty and Others
Madras High Court · 33 Ind. Cas. 16 : (1916) 3 LW 143
High Courts13 Dec 1915
Murugappa Chettiar Vs Rangasami Naicken and Others
Madras High Court · 33 Ind. Cas. 57
High Courts10 Dec 1915
R. Srinivasa Chariar Vs S.P. Ranganayaki Ammal
Madras High Court · 32 Ind. Cas. 991 : (1916) 3 LW 466
Married Womens Property Act, 1874 — Section 6Succession Certificate Act, 1889 — Section 4(1)(a)
High Courts10 Dec 1915
Kodandarama Aiyar Vs Arunachala Aiyar and Others
Madras High Court · 32 Ind. Cas. 997
High Courts10 Dec 1915
Sulugu Suryanarayana Nayakaram Vs Gundabolu Butchaiah Naidu and Others
Madras High Court · 32 Ind. Cas. 810 : (1916) 3 LW 111
High Courts10 Dec 1915
S. Manikam Pillai (Receiver) Vs Kuppa Goundan and Others
Madras High Court · 33 Ind. Cas. 69
High Courts09 Dec 1915
Sri Raja Varadaraja Appa Rao Bahadur Zamindar Garu Vs Katnani Kuruvana and Others
Madras High Court · (1916) 3 LW 196 : (1916) 30 MLJ 249
High Courts09 Dec 1915
Sri Raja Varadaraja Appa Rao Bahadur Zamindar Garu Vs Katnani Kuruvanna and Others, and Uddagiri Bhushayya, and Prabhala Subbiah and Others, and Modhumantala Subbadu and Others, and Kunumalu Kutumbayya and Others
Madras High Court · 32 Ind. Cas. 722
High Courts08 Dec 1915
Muthuveerappa Chetti alias Nellayappa Chetti Vs Ramaswami Chetti (deceased) and Others Ramaswami Chetti (deceased) and Others Vs M.S. Muthuveerappa Chetti alias Nellayappa Chetti
Madras High Court · (1917) ILR (Mad) 285 : (1916) 31 MLJ 264
Contract Act, 1872 — Section 23
High Courts08 Dec 1915
Avasarala Seshamma and Another, Pratti Appalaraju and Indraganti Venkatachellam and Another Vs Sri Ravu Venkatakrishnarayanim Garu Vakada Padayya and Others Vs Sri Ravu Venkata Krishna Eayanim Garu and Others
Madras High Court · 33 Ind. Cas. 833 : (1916) 3 LW 413
High Courts08 Dec 1915
Talagapu Tavudu, Vakalapuri Kanniah and Pondari Pedda Easwarudu Vs The Zamindar of Tarla
Madras High Court · 32 Ind. Cas. 706
Madras Estates Land Act, 1908 — Section 74
High Courts08 Dec 1915
Bugata Appala Naidu Vs Chengalvala Jogiraju and Others
Madras High Court · 32 Ind. Cas. 237
High Courts08 Dec 1915
Manchukonda Appadu and Others Vs Atchi Appalaswamy and Others
Madras High Court · 32 Ind. Cas. 760
Evidence Act, 1872 — Section 69
High Courts08 Dec 1915
Muthuveerappa Chetty alias Vellayappa Chetty Vs Ramaswami Chetty and Others
Madras High Court · (1917) ILR (Mad) 285
Contract Act, 1872 — Section 23
High Courts08 Dec 1915
Devibhashyam Venkanna, Minor, by Paternal Grandmother and Guardian Lachamma Vs Peddinti Venkataramanayya and Another
Madras High Court · 32 Ind. Cas. 579 : (1916) 3 LW 109
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts08 Dec 1915
Muthuveerappa Chetti alias Vellayappa Chetti Vs Ramaswami Chetti and Others
Madras High Court · 34 Ind. Cas. 401
Contract Act, 1872 — Section 72
High Courts07 Dec 1915
Mohideen Ibrahim Nachi Vs L. Mahomed Ibrahim Sahib by agent L.M.E. Lebbai Thambi
Madras High Court · (1916) ILR (Mad) 608 : 33 Ind. Cas. 894 : (1916) 30 MLJ 21
Guardians and Wards Act, 1890 — Section 25