High Courts27 Dec 2012
S. Kannan Vs The District Revenue Officer, Theni District, Theni and Others
Madras High Court · (2012) 12 MAD CK 0076
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 1 of 129
High Courts21 Dec 2012Dismissed
The Correspondent, Nehru Middle School Vs The Director of Elementary Education, The District Elementary Education Officer and The Additional Assistant Elementary Educational Officer
Madras High Court · (2013) WritLR 354
High Courts21 Dec 2012Dismissed
Muthuraj Vs Ganesan
Madras High Court · (2013) MLJ(Cri) 656
Civil Procedure Code, 1908 (CPC) — Section 10ACriminal Procedure Code, 1973 (CrPC) — Section 115, 243, 293, 313Evidence Act, 1872 — Section 45, 46, 93
High Courts21 Dec 2012Dismissed
Maria Arulayi Vs Anthoniyal (died) and Others
Madras High Court · (2013) 1 LW 903
High Courts21 Dec 2012Dismissed
A. Devaraj Vs The Managing Director, Tamil Nadu Water Supply and Drainage Board
Madras High Court · (2013) 1 LLN 231
High Courts21 Dec 2012Dismissed
National Insurance Company Ltd. Vs Dhas and Others
Madras High Court · (2012) 12 MAD CK 0081
Motor Vehicles Act, 1988 — Section 149
High Courts21 Dec 2012Allowed
A. Nagarajan and Others Vs The Secretary to Government, Housing and Urban Development Department
Madras High Court · (2013) 1 CTC 241 : (2013) WritLR 487
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 11(1), 11A, 11A(1)
High Courts21 Dec 2012Dismissed
Dr. C.A. Mohmed Abdul Huq Vs S. Manoharan, Superintendent of Police and N. Ramadoss, Inspector of Police
Madras High Court · (2013) 1 CTC 625 : (2013) 2 MLJ 540
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12, 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 144
High Courts21 Dec 2012Dismissed
K. Rajathi Vs V.A. Palaniappan and Others
Madras High Court · (2013) 2 MLJ 534
Transfer of Property Act, 1882 — Section 51, 53A
High Courts21 Dec 2012Dismissed
N. Ramakrishnan Vs Deputy Inspector General of Police
Madras High Court · (2013) LabIC 1589
Penal Code, 1860 (IPC) — Section 313, 376(2A), 379, 506(ii)
High Courts21 Dec 2012Dismissed
The Managing Director Tamil Nadu State Transport Corporation Dindigul Vs S. Ganesan, The Managing Director Tamil Nadu State Transport Corporation Karaikudi (Given up), M/s. Nizam Transport Corporation 12, Railway Feeder Road Ramanathapuram (Exparte in the Tribunal) and The Branch Manager United India Insurance Company Ltd. 308-A, Bhagavath Singh Road Paramakudi
Madras High Court · (2012) 12 MAD CK 0041
High Courts21 Dec 2012Dismissed
Sankara Narayanan and Others Vs Secretary, Ministry of Shipping, Transport Bhawan, Sansad Marg, New Delhi and Others
Madras High Court · (2013) 2 MLJ 27 : (2013) WritLR 366
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 174Merchant Shipping Act, 1958 — Section 22, 335, 358, 359
High Courts21 Dec 2012Allowed
Commissioner of Income Tax Vs Sundaram Finance Limited
Madras High Court · (2013) 353 ITR 375
Central Excises and Salt Act, 1944 — Section 11A, 11ACIncome Tax Act, 1961 — Section 143(3), 271(1)(c), 271(1)(c)(iii), 276C
High Courts21 Dec 2012Allowed
A.K. Sigabathullah Vs Marica Durai Alias Syed Kuthbudeen
Madras High Court · (2013) 1 LW 920
Evidence Act, 1872 — Section 40
High Courts21 Dec 2012Allowed
A. John Durain Vs Registrar of Co-operative Societies, E.V.R. Salai
Madras High Court · (2013) LabIC 1224
Constitution of India, 1950 — Article 226
High Courts20 Dec 2012Disposed Off
Ramachandran Vs Chellachamy
Madras High Court · (2013) 2 MadWN(Civil) 382
High Courts20 Dec 2012
M. Sudalaimani Vs S. Umaiyal
Madras High Court · (2013) MLJ(Cri) 736
Criminal Procedure Code, 1973 (CrPC) — Section 125, 248(1), 34, 340, 341Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 191, 193, 195, 494, 498(A)
High Courts20 Dec 2012Dismissed
Jethmull Chordia Vs C. Venkatasubba Reddy
Madras High Court · (2013) 1 LW 728