High Courts22 Dec 1916
Subramania Ayyar and Others Vs Raja Rajeswara Dorai alias Muthuramalinga Sethupathi and Another
Madras High Court · (1917) ILR (Mad) 1016
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 1 of 27
High Courts22 Dec 1916
T.P. Kanthimathinatha Pillai Vs Pugal Subramania Nadan and Others
Madras High Court · 39 Ind. Cas. 144
High Courts22 Dec 1916
A. S. N. Naina Pillai Marakayar Vs T. A. R A. R. M. Ramanathan Chettiar and Others Gopala Thevan and Another Vs Ramanathan Chettiar and Others Pazanithevan and Others Vs Ramanathan Chettiar and Others
Madras High Court · 41 Ind. Cas. 788
High Courts22 Dec 1916
Gopalaiyar Vs Tiruvengadam Pillai, late a minor by his Guardian and maternal uncle Kendasami Pillai, but now declared a major by Order of this Court dated this 22nd December 1916 and Another
Madras High Court · (1917) 5 LW 407 : (1917) 32 MLJ 503
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4
High Courts22 Dec 1916
A.S.N. Naina Pillai Marakayar Vs T.A.R.A.R.M. Ramanathan Chettiar and Others
Madras High Court · (1917) 33 MLJ 84
Evidence Act, 1872 — Section 90
High Courts21 Dec 1916
Krishnappa Mudali Vs Periasami Mudali
Madras High Court · (1917) ILR (Mad) 964 : (1917) 5 LW 369 : (1917) 32 MLJ 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts21 Dec 1916
Krishnappa Mudaly Vs Periaswamy Mudaly
Madras High Court · (1917) ILR (Mad) 964
High Courts20 Dec 1916
Pethu Ayyar Vs Sankaranarayana Pillai and Others
Madras High Court · (1917) ILR (Mad) 955
High Courts20 Dec 1916
Puthur Tarwad Karnavan and Manager Kunhan Alias Thassan Menon and Others Vs Muthiyallur Kumaran Rarichan Alias Raman Alias Muthiyalat Moopil Nair and Another
Madras High Court · 43 Ind. Cas. 379
High Courts20 Dec 1916
Pethu Aiyar Vs M. Sankaranarayana Pillai and Others
Madras High Court · (1917) ILR (Mad) 955 : (1917) 5 LW 519 : (1917) 32 MLJ 374
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts19 Dec 1916
Muthusami Nadan and Another Vs Kalinga Moopan
Madras High Court · (1917) 33 MLJ 78
Charter Act, 1861 — Section 15
High Courts19 Dec 1916Dismissed
Santhappa Sethuran and Eleven Ors. Vs Govindaswamy Kandiyar
Madras High Court · (1916) 12 MAD CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts16 Dec 1916
Sai Sikandar Rowther Vs Ghouse Mohidin Marakayar and Others
Madras High Court · (1917) ILR (Mad) 355 : (1917) 32 MLJ 213
County Courts Act, 1883 — Section 122
High Courts15 Dec 1916
Tirumalaisami Naidu Vs Subramanian Chettiar
Madras High Court · (1917) ILR (Mad) 1009
High Courts15 Dec 1916
Tirumalaisami Naidu Vs Subramaniam Chettiar
Madras High Court · 45 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93General Clauses Act, 1897 — Section 6(c)
High Courts12 Dec 1916
Public Prosecutor Vs Mantripragada Markondeyulu
Madras High Court · 37 Ind. Cas. 521 : (1917) 5 LW 327
Penal Code, 1860 (IPC) — Section 292
High Courts12 Dec 1916
The Rajah of Cochin Vs Kizhayil Kothanath Kittunni Nair (karnavan) and Others
Madras High Court · (1917) ILR (Mad) 608 : (1917) 5 LW 550 : (1917) 32 MLJ 295
High Courts08 Dec 1916
Nimmala Mahankali, minor by guardian Gorri Gangyya Vs Kallakuri Seetharamiah and Another
Madras High Court · 41 Ind. Cas. 268 : (1917) 32 MLJ 455
Limitation Act, 1963 — Article 181
High Courts06 Dec 1916
A.S. Roderigues Vs N.P.R.M.P.R.M. Ramasami Chettiar and Others
Madras High Court · (1917) ILR (Mad) 783 : (1917) 5 LW 830 : (1917) 32 MLJ 253
Bankruptcy Act, 1883 — Section 48