High Courts21 Dec 1926
Manikka S. Venkatachalam Iyer Vs Doraiswami Chetty and Others
Madras High Court · 102 Ind. Cas. 141
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 1 of 36
High Courts21 Dec 1926
Meenakshi Ammal Vs Ammini Ammal
Madras High Court · AIR 1927 Mad 657 : 101 Ind. Cas. 610
Transfer of Property Act, 1882 — Section 53
High Courts21 Dec 1926
In Re: R.K. Abdul Rahiman Sahib and Co. Madrasa Hasanatha Zaria Girls' School
Madras High Court · (1928) ILR (Mad) 308 : 112 Ind. Cas. 486 : (1928) 55 MLJ 12
High Courts21 Dec 1926
K.R. Srinivasa Aiyangar Vs Alamelu Ammal and Others
Madras High Court · AIR 1927 Mad 715 : 101 Ind. Cas. 571
High Courts21 Dec 1926
Panchapagesa Aiyar Vs Natesa Aiyar and Others
Madras High Court · 101 Ind. Cas. 118 : (1927) 52 MLJ 599
Stamp Act, 1899 — Section 46(3)
High Courts21 Dec 1926
In Re: Maruthamuthu Kudumban
Madras High Court · (1927) ILR (Mad) 750 : 101 Ind. Cas. 495 : (1927) 25 LW 599 : (1927) 52 MLJ 601
Criminal Procedure Code, 1898 (CrPC) — Section 162, 174
High Courts21 Dec 1926
Bonthi Damodharam Chetti, minor by his mother and guardian Bonthi Ethirajan Vs Bansilal Abberchand, Rai Bahadur and Others
Madras High Court · (1928) ILR (Mad) 711 : (1928) 28 LW 521 : (1928) 55 MLJ 471
High Courts21 Dec 1926
Panchapegesa Ayyar Vs Natesa Ayyar and Others
Madras High Court · AIR 1927 Mad 593
Stamp Act, 1899 — Section 46
High Courts21 Dec 1926
Damodharam Chetty Vs Bansilal Abeerchand and Others
Madras High Court · AIR 1928 Mad 566
High Courts21 Dec 1926
(Manikka) S. Venkatachalam Aiyar Vs Duraiswami Chetti and Others
Madras High Court · AIR 1927 Mad 1158
High Courts20 Dec 1926
Nukala Subbayya Vs Naragam Kristayya
Madras High Court · AIR 1927 Mad 488 : (1927) 52 MLJ 390
Limitation Act, 1963 — Article 12
High Courts20 Dec 1926
In Re: M.A. Kaleek alias James Cooper
Madras High Court · (1927) 52 MLJ 511
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 415
High Courts20 Dec 1926
Muthuswami Pillai Vs Sandana Velan and Others
Madras High Court · AIR 1927 Mad 649 : 101 Ind. Cas. 619 : (1927) 53 MLJ 218
Transfer of Property Act, 1882 — Section 43
High Courts20 Dec 1926
Kommaraju Narasimham and Another Vs Kolli Sobhanadri and Others
Madras High Court · 101 Ind. Cas. 157 : (1927) 25 LW 653 : (1927) 52 MLJ 632
Madras Estates Land Act, 1908 — Section 3(7)
High Courts20 Dec 1926
Kommaraju Narasimham and Another Vs Kolli Sobhabadi and Others
Madras High Court · AIR 1927 Mad 610
Madras Estates Land Act, 1908 — Section 3(7)
High Courts20 Dec 1926
M.A. Kaleek alias James Cooper Vs Emperor
Madras High Court · AIR 1927 Mad 544 : 101 Ind. Cas. 484
Penal Code, 1860 (IPC) — Section 415
High Courts17 Dec 1926
Venkatachala Mudaliar Vs Sambasiva Mudaliar and Others
Madras High Court · AIR 1927 Mad 465 : (1927) 25 LW 377 : (1927) 52 MLJ 288
High Courts17 Dec 1926
In Re: V. Kandasami Aiyar
Madras High Court · (1927) 25 LW 656 : (1927) 52 MLJ 703
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1926
Palacherla VenKanna and Others Vs Yermati Venkanna and Another
Madras High Court · AIR 1927 Mad 706
High Courts17 Dec 1926
V. Kandasami Ayyar
Madras High Court · 102 Ind. Cas. 488
Penal Code, 1860 (IPC) — Section 405, 409, 477A