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Madras High Court judgments, 1944

322 judgments · page 1 of 17

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High Courts19 Dec 1944

In Re: Mareedu Somaiah and Others

Madras High Court · AIR 1945 Mad 409 : (1945) 58 LW 142 : (1945) 1 MLJ 334

Madras Abkari Act, 1886 — Section 30
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High Courts19 Dec 1944

Krishnaswami by grandmother and next friend, Pankajammal Vs Srinivasan and Others

Madras High Court · (1945) 1 MLJ 220

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High Courts19 Dec 1944

The Public Prosecutor Vs Pasala Venkata Reddi and Another

Madras High Court · (1945) 58 LW 85 : (1945) 1 MLJ 223

Evidence Act, 1872 — Section 27
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High Courts19 Dec 1944

Ratnavelu Chettiar by mother and guardian Madhuravalli Ammal and Another Vs Franciscu Udayar and Others

Madras High Court · AIR 1945 Mad 388 : (1945) 58 LW 289 : (1945) 1 MLJ 472

Provincial Insolvency Act, 1920 — Section 28
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High Courts19 Dec 1944

J. Beckett and Others Vs Mrs. Wendy E. Norris

Madras High Court · (1945) ILR (Mad) 749 : (1945) 2 MLJ 435

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High Courts18 Dec 1944

Sri Ekambareswaraswami Temple of Sirukarambayur and Another Vs The Provincial Government of Madras and Others

Madras High Court · AIR 1945 Mad 332 : (1945) 58 LW 298 : (1945) 1 MLJ 317

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High Courts18 Dec 1944

Ayinampudi Kotayya and Others Vs Ayinampudi Krishna Rao by mother and guardian Ayinampudi Ammemma and Others

Madras High Court · AIR 1945 Mad 290 : (1945) ILR (Mad) 710 : (1945) 58 LW 41 : (1945) 1 MLJ 74

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High Courts15 Dec 1944

Pethu Reddiar and Others Vs Rajamba Ammal

Madras High Court · (1946) 1 MLJ 245

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High Courts15 Dec 1944

RM. P. RM. P. VALLIAPPA CHETTIAR, MADURA Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1945) 13 ITR 49

Excess Profits Tax Act, 1940 — Section 2(5)
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High Courts15 Dec 1944

P. Venugopal Mudaliar Vs P.V. Neelakanta Mudaliar and Others

Madras High Court · AIR 1945 Mad 255 : (1945) 58 LW 272 : (1945) 1 MLJ 303

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts15 Dec 1944

Satti Mutyalamma and Others Vs Vinjamuri Krishnamma

Madras High Court · AIR 1945 Mad 351 : (1945) 58 LW 232 : (1945) 1 MLJ 205

Court Fees Act, 1870 — Section 13
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High Courts15 Dec 1944

Vemuri Swarajya Lakshmi Vs Vemuri Anantha Padmanabha Rao and Another

Madras High Court · AIR 1945 Mad 505 : (1945) 58 LW 32 : (1945) 1 MLJ 177

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High Courts15 Dec 1944

RM.P.RM.P. Valliappa Chettiar Vs The Commissioner of Income Tax

Madras High Court · AIR 1945 Mad 223 : (1945) ILR (Mad) 693 : (1945) 58 LW 70 : (1945) 1 MLJ 194

Excess Profits Tax Act, 1940 — Section 2(19), 2(5)
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High Courts15 Dec 1944

Ponnammal and Others Vs Rajambu Ammal

Madras High Court · (1945) ILR (Mad) 672 : (1945) 1 MLJ 73

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
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High Courts15 Dec 1944

Manicka Sundara Bhattar and Others Vs R.S. Nayudu, Executive Officer and trustee of Sri Minakshi Sundareswarar Devastanam and Others

Madras High Court · (1945) ILR (Mad) 697 : (1945) 58 LW 113 : (1945) 1 MLJ 372

Madras Hindu Religious Endowments Act, 1926 — Section 75
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High Courts14 Dec 1944

Devineni Subbarao Vs Devineni Pattabhiramayya and Others

Madras High Court · AIR 1945 Mad 498 : (1945) 1 MLJ 200

Limitation Act, 1963 — Section 8
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High Courts12 Dec 1944

Chella Subbanna and Another Vs Chella Balasubbareddi and Others

Madras High Court · AIR 1945 Mad 142 : (1945) ILR (Mad) 610 : (1945) 58 LW 54 : (1945) 1 MLJ 140

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High Courts06 Dec 1944

Pathuri Venkata Narayana and Others Vs The Hindu Religious Endowments Board

Madras High Court · (1945) 58 LW 434 : (1945) 2 MLJ 220

Madras Hindu Religious Endowments Act, 1923 — Section 69
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High Courts05 Dec 1944

Kadamban Nambudiripad and Others Vs The English and Scottish Joint Co-operative Wholesale Society and Others

Madras High Court · AIR 1945 Mad 199 : (1945) ILR (Mad) 735 : (1945) 58 LW 81 : (1945) 1 MLJ 243

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High Courts04 Dec 1944

Thammineni Paparao and Others Vs Dhavala Polinaidu and Another

Madras High Court · AIR 1945 Mad 205 : (1945) 58 LW 121 : (1945) 1 MLJ 323

Evidence Act, 1872 — Section 92
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