High Courts19 Dec 1927
Doraiswami Gurukkal and Another Vs Subramania Gurukkal and Others
Madras High Court · AIR 1928 Mad 419 : (1928) ILR (Mad) 266 : 108 Ind. Cas. 625 : (1928) 27 LW 376 : (1928) 54 MLJ 361
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 1 of 35
High Courts19 Dec 1927
(Mele Pottozhi) Kunhi Krishnan Nair Vs Kunnath Kunhahmad
Madras High Court · AIR 1928 Mad 488 : (1928) 28 LW 58
High Courts19 Dec 1927
K.R. Gopala Patter Vs K.S. Gopalakrishna Patter and Others
Madras High Court · 110 Ind. Cas. 596
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Dec 1927
K.R. Gopala Pattar Vs K.S. Gopalakrishna Pattar and Others
Madras High Court · AIR 1928 Mad 630
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Dec 1927
Gopalakrishnaswami Naicker Vs V. Srinivasa Aiyangar and Others
Madras High Court · AIR 1928 Mad 545 : (1928) ILR (Mad) 683 : (1928) 28 LW 71 : (1928) 54 MLJ 671
High Courts19 Dec 1927
Alluri Timmaraju Vs Alluri Narasimha Raju and Another
Madras High Court · AIR 1928 Mad 522 : (1928) 28 LW 152 : (1928) 54 MLJ 665
High Courts19 Dec 1927
Thanmul Sowcar Vs Nattu Ramadoss Reddiar and Another
Madras High Court · AIR 1928 Mad 500 : (1928) ILR (Mad) 648 : (1928) 28 LW 306 : (1928) 55 MLJ 358
Transfer of Property Act, 1882 — Section 81
High Courts19 Dec 1927
Gamini Rangayya Vs Rajahmundry Municipal Council
Madras High Court · (1928) 54 MLJ 581
High Courts19 Dec 1927
Natesa Vanniyan Vs Gopalasami Mudaliar
Madras High Court · (1928) ILR (Mad) 688 : 110 Ind. Cas. 830 : (1928) 28 LW 246 : (1928) 55 MLJ 151
Transfer of Property Act, 1882 — Section 14
High Courts19 Dec 1927
Periyaya Ambalam Vs Arulappan and Others
Madras High Court · AIR 1928 Mad 806
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Dec 1927
Thammul Sowcar Vs Nattu Ramadoss Reddiar and Another
Madras High Court · 110 Ind. Cas. 54
Transfer of Property Act, 1882 — Section 81
High Courts16 Dec 1927
Yelumalai and Another by next friend M. Mariappa Naicker Vs Kuppammal and Others
Madras High Court · AIR 1928 Mad 385 : (1928) 27 LW 760 : (1928) 54 MLJ 263
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11
High Courts16 Dec 1927
Meer Mayamathi Alimsa Sahib Vs Suppu Goundan and Others
Madras High Court · AIR 1928 Mad 557
High Courts15 Dec 1927
Chairman, Municipal Council Vs Tirunarayana Iyyengar
Madras High Court · 110 Ind. Cas. 454
High Courts15 Dec 1927
Chairman, Municipal Council Vs Thirunarayana Aiyangar
Madras High Court · (1928) ILR (Mad) 876 : (1928) 28 LW 218 : (1928) 55 MLJ 566
High Courts15 Dec 1927
K.T. Parameswara Nambudripad Vs (Koyadan Chalil) Sridharan Nambiar
Madras High Court · AIR 1929 Mad 289
High Courts14 Dec 1927
In Re: Income Tax assessment of P. Thiruvengada Mudaliar
Madras High Court · AIR 1928 Mad 889
Income Tax Act, 1961 — Section 66(2)
High Courts14 Dec 1927
The Commissioner of Income Tax Vs In the matter of the Income Tax assessment of P. Thiruvengada Mudaliar
Madras High Court · (1928) 27 LW 729 : (1928) 55 MLJ 19
Income Tax Act, 1961 — Section 66(2)
High Courts14 Dec 1927
The Public Prosecutor Vs Ponnuswami Nayak and Others
Madras High Court · (1929) ILR (Mad) 156 : (1928) 28 LW 651 : (1928) 55 MLJ 674
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts14 Dec 1927
The Commissioner of Income Tax Vs In Re: Income Tax Assessment of P. Thiruvengada Mudaliar
Madras High Court · 110 Ind. Cas. 742
Income Tax Act, 1961 — Section 66(2)