High Courts20 Dec 1946
Kowtha Sooryanarayana Rao Vs Sarup Chand Rajaji
Madras High Court · AIR 1948 Mad 105 : (1947) 60 LW 382 : (1947) 1 MLJ 373
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 1 of 16
High Courts19 Dec 1946
B. Venkitalakshmi Ammal Vs G. Chakrapani Ayyangar
Madras High Court · AIR 1947 Mad 317 : (1948) ILR (Mad) 851 : (1947) 60 LW 123 : (1947) 1 MLJ 167
High Courts19 Dec 1946
Molugu Lakshminarasimhacharyulu Vs Marisetti Ratnam and Another
Madras High Court · AIR 1948 Mad 195
High Courts19 Dec 1946
In Re: K.C. Manikya Mudaliar and Another
Madras High Court · (1947) 2 MLJ 137
Penal Code, 1860 (IPC) — Section 380, 395
High Courts19 Dec 1946
Molugu Lakshminarasimhacharyulu Vs Marisetti Ratnam and Others
Madras High Court · (1947) 60 LW 574 : (1947) 2 MLJ 289
Madras Estates Land (Amendment) Act, 1945 — Section 3(d)(2)
High Courts19 Dec 1946
In Re: M. Ramanathan Chettiar and Others
Madras High Court · AIR 1947 Mad 454 : (1947) 60 LW 134 : (1947) 1 MLJ 138
Tamil Nadu District Municipalities Act, 1920 — Section 199, 317
High Courts18 Dec 1946
Kukati Kothandarama Reddi and Another Vs Ponnaluru Lakshminarasa Reddi and Another
Madras High Court · AIR 1948 Mad 152 : (1947) 60 LW 329 : (1947) 2 MLJ 23
High Courts18 Dec 1946
Kommanduru Seshamma and Another Vs K. Seshadri Ayyangar and Others
Madras High Court · AIR 1948 Mad 179
High Courts18 Dec 1946
Komanduru Seshamma and Another Vs K. Seshadri Ayyangar and Others
Madras High Court · (1947) 60 LW 503 : (1947) 2 MLJ 183
High Courts18 Dec 1946
Balasubramania Chetty and Others Vs Walajabad Dhanasekhara Saswatha Nidhi Ltd. and Another
Madras High Court · (1947) ILR (Mad) 808 : (1947) 60 LW 370 : (1947) 2 MLJ 55
Madras Debt Conciliation Act, 1936 — Section 10(2)
High Courts18 Dec 1946
Balasubramania Chetty and Others Vs Walajabad Dhanasekara Saswatha Nidhi Ltd. and Another
Madras High Court · AIR 1948 Mad 146 : (1947) ILR (Mad) 828
High Courts16 Dec 1946
Sri Soundararaja Perumal Devasthanam and Others Vs S.R.M. Soundararaja Pillai and Others
Madras High Court · AIR 1947 Mad 360 : (1947) 60 LW 143 : (1947) 1 MLJ 148
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts16 Dec 1946
Baggiammal Vs G. Rajagopala Chetty
Madras High Court · (1947) 60 LW 313 : (1947) 1 MLJ 324
Succession Act, 1925 — Section 295
High Courts13 Dec 1946
Bava Mohideen Rowther Vs Pathuma Gani Ammal and Others
Madras High Court · AIR 1947 Mad 410 : (1947) 60 LW 219 : (1947) 1 MLJ 233
Arbitration Act, 1940 — Section 30, 31
High Courts12 Dec 1946
G.V. Krishnamurthi Ayyar Vs R. Kailasam Ayyar and Another
Madras High Court · AIR 1947 Mad 355 : (1947) 60 LW 177 : (1947) 1 MLJ 183
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts12 Dec 1946
Gopalakrishna Bhatta Vs Gururajacharya
Madras High Court · AIR 1947 Mad 299 : (1947) 60 LW 97 : (1947) 1 MLJ 109
High Courts12 Dec 1946
Dhulipalla Brahamaramba Vs Dhulipalla Seetharamayya and Others
Madras High Court · AIR 1947 Mad 405 : (1947) ILR (Mad) 820 : (1947) 60 LW 106 : (1947) 1 MLJ 119
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Dec 1946
Somasundaram Pillai Vs The Provincial Government of Madras
Madras High Court · AIR 1947 Mad 366 : (1947) ILR (Mad) 837 : (1947) 60 LW 110 : (1947) 1 MLJ 123
Madras Abkari Act, 1886 — Section 69
High Courts10 Dec 1946
Sivakami Ammal Vs C. Ganpathia Pillai and Another
Madras High Court · AIR 1948 Mad 120
High Courts10 Dec 1946
Sivakami Ammal Vs C. Ganapathia Pillai and Another
Madras High Court · (1947) 60 LW 435 : (1947) 1 MLJ 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97