COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 1 of 9
Bhagirathi Vs Anantha Charia and Others
Madras High Court · (1894) ILR (Mad) 268
Raghava Mudaliar Vs M. Narayanasami Mudaliar
Madras High Court · (1894) 4 MLJ 88
Sheik Davud Saiba and Others Vs Hussein Saiba and Others
Madras High Court · (1894) ILR (Mad) 212 : (1894) 4 MLJ 48
Cheriamakantagath Mammad Vs Uthama Chund Rama Chund Sett
Madras High Court · (1894) 4 MLJ 87
Kora Nayar Vs Ramappa
Madras High Court · (1894) ILR (Mad) 267
Marimuthu Pillai Vs Krishnasami Chetti and Others
Madras High Court · (1894) ILR (Mad) 197 : (1894) 4 MLJ 60
Juji Kamti and Others Vs Annai Bhatta
Madras High Court · (1894) ILR (Mad) 382
Sivakami Ammal Vs Gopala Savundram Aiyan and Another
Madras High Court · (1894) ILR (Mad) 131 : (1894) 4 MLJ 50
P.R. Rajah Gounden Vs M. Rajah Gounden and Others
Madras High Court · (1894) ILR (Mad) 134 : (1894) 4 MLJ 85
Raja Goundan Vs Raja Goundan and Others
Madras High Court · (1894) ILR (Mad) 134
Chathakelan alias Thundu alias Edathara Valia Nair Vs Govinda Karumiar
Madras High Court · (1894) ILR (Mad) 186 : (1894) 4 MLJ 59
Rajabadar Naidu and Others Vs A Chandrappa Naidu
Madras High Court · (1894) 4 MLJ 13
Queen-Empress Vs Thommayya Chetti
Madras High Court · (1894) ILR (Mad) 397
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) ILR (Mad) 118
Ramayya and Another Vs Venkataratnam
Madras High Court · (1894) ILR (Mad) 122
Maddi Ramayya and Another Vs Chidella Venkataratnam
Madras High Court · (1894) ILR (Mad) 122 : (1894) 4 MLJ 52