High Courts05 Oct 1893
Namasivaya Gurukkal and Others Vs Kadir Ammal and Others
Madras High Court · (1894) ILR (Mad) 168 : (1894) 4 MLJ 31
Contract Act, 1872 — Section 62
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 3 of 9
High Courts04 Oct 1893
Kandathil Padinhare Veetil Karnavan and Manager Sankunni Nair and Puthiadath Karnavan and Manager Itti Raman alias Kunhunni Nambiar Vs Kizhanalloor Manakkal Narayanan Nambudri's son Narayanan Nambudri and Another
Madras High Court · (1894) 4 MLJ 64
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Ayyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Pudia Kovilagath Srimanavedan alias Kunhanujan Rajah Avergal Vs Mudichan Kondi Anjela
Madras High Court · (1893) 09 MAD CK 0030
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Aiyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Ponnayya Goundan Vs Muttu Goundan and Another
Madras High Court · (1894) ILR (Mad) 146
Transfer of Property Act, 1882 — Section 54
High Courts25 Sept 1893
Kunhanujan Vs Anjelu
Madras High Court · (1894) ILR (Mad) 296
Transfer of Property Act, 1882 — Section 108(j)
High Courts20 Sept 1893
Sri Raja Papamma Row Bahadur Zamindar Garu Vs Gurijada Venkatappayya and Another
Madras High Court · (1893) 09 MAD CK 0031
Specific Relief Act, 1877 — Section 42
High Courts19 Sept 1893
Panchakarla Ranganayakulu and Others Vs H.G. Prendergast Esq., Superintendent of Police
Madras High Court · (1894) ILR (Mad) 37
Madras City Police Act, 1888 — Section 21
High Courts19 Sept 1893
Lakshmana Aiyan, minor by his guardian and Another Madurambal Ammal. Vs Ramaswami Aiyan
Madras High Court · (1894) ILR (Mad) 78
High Courts18 Sept 1893
Oula and Others Vs Beepathee and Another
Madras High Court · (1894) ILR (Mad) 209
High Courts18 Sept 1893
Chowter Unhamma Devi Vs Vaikunta Hegde and Others
Madras High Court · (1894) ILR (Mad) 218
High Courts18 Sept 1893
Appu Pattar and Another Vs Sri Kurumba Bhagavati Devaswom Uttama Panampalli Kurumba Umma and Others
Madras High Court · (1911) 21 MLJ 588
High Courts18 Sept 1893
Krishnaya Navada and Others Vs Panchu and Others
Madras High Court · (1894) ILR (Mad) 187
High Courts15 Sept 1893
Illikka Pakramar and Others Vs Kutti Kunhamed and Others
Madras High Court · (1894) ILR (Mad) 69
High Courts15 Sept 1893
Padmanabhuni Gurappa Chetti and Others Vs Penugonda Pullayya Chetti and Others
Madras High Court · (1893) 09 MAD CK 0023
Civil Procedure Code, 1908 (CPC) — Section 20, 21