High Courts30 Aug 1893
Pemma Raju Ganga Raju and Others Vs Kondreddi Swami and Others
Madras High Court · (1894) 4 MLJ 24
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 5 of 9
High Courts29 Aug 1893
Ramasami Thevan Vs Sami Aiyan and Others
Madras High Court · (1894) ILR (Mad) 96 : (1894) 4 MLJ 28
Transfer of Property Act, 1882 — Section 92, 93
High Courts29 Aug 1893
Ramasami Vs Sami and Others
Madras High Court · (1894) ILR (Mad) 96
Transfer of Property Act, 1882 — Section 92, 93
High Courts22 Aug 1893
Ramachandra Aiyar Vs Sundaramurthi Mudali and Another
Madras High Court · (1894) 4 MLJ 9
Specific Relief Act, 1877 — Section 28(a)
High Courts22 Aug 1893
P.T. Krishnaswami Chetti Vs The Natal Emigration Board
Madras High Court · (1893) 4 MLJ 70
Transfer of Property Act, 1882 — Section 114
High Courts22 Aug 1893
Krishnasami Chetti Vs The Natal Emigration Board
Madras High Court · (1894) ILR (Mad) 216
Transfer of Property Act, 1882 — Section 114
High Courts21 Aug 1893
Tai Venkata Reddi Naidu Vs W. Taylor Esq., Chairman, Parlakimidi Municipal Council
Madras High Court · (1894) ILR (Mad) 100
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts21 Aug 1893
P.V. Sankaran Nambudripad and Another Vs Valia Konikaledathil Pangi Achen and Another
Madras High Court · (1893) 08 MAD CK 0013
High Courts21 Aug 1893
Venkata Reddi Vs W. Taylor
Madras High Court · (1894) ILR (Mad) 100
Presidency Small Cause Courts Act, 1882 — Section 25, 27
High Courts18 Aug 1893
Queen Empress Vs Ramaya Nadan and Others
Madras High Court · (1894) 4 MLJ 189
Registration Act, 1908 — Section 72, 75
High Courts16 Aug 1893
Secretary of State for India Vs Vydia Pillai and Another
Madras High Court · (1894) ILR (Mad) 193
Forest Act, 1927 — Section 14, 4Pensions Act, 1871 — Section 4
High Courts14 Aug 1893
Chathanath Iluvapadi Ammu alias Madhavi Amma Vs Chathanath Kunhunni Menon and Others
Madras High Court · (1894) 4 MLJ 43
Limitation Act, 1963 — Article 127
High Courts14 Aug 1893
R. Iswara Patter Vs V. Karuppan alias Vella
Madras High Court · (1893) 08 MAD CK 0010
Limitation Act, 1963 — Section 18
High Courts11 Aug 1893
Sri Raja Vatchavayya Simhadri Jagapatirazu Garu, Zamindar Vs Sri Raja Goday Narayana Gajapathi Rayanam Garu, by his Devan and Muktiar Kondepudi Pethakamarazu Pantulu Garu
Madras High Court · (1893) 08 MAD CK 0012
High Courts08 Aug 1893
Chinnayasami Koolappa Naik Vs Kuppayasami Koolappa Naik and Others
Madras High Court · (1894) ILR (Mad) 34
High Courts08 Aug 1893
Kunnigarath Kunhayen Haji Vs Athilan Mayan
Madras High Court · (1894) ILR (Mad) 98 : (1894) 4 MLJ 21
Transfer of Property Act, 1882 — Section 117
High Courts24 Jul 1893
Kotur Mulla Reddi and Another Vs Polepally Padmamma alias Padmakshamma and Another
Madras High Court · (1894) ILR (Mad) 48 : (1893) 3 MLJ 239
High Courts24 Jul 1893
Andale alias Ponnanikat Shekara Pisharodi and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) 07 MAD CK 0005