High Courts19 Dec 1890
Krishnasami Vs Kanakasabai
Madras High Court · (1891) ILR (Mad) 183
Suits Valuation Act, 1887 — Section 11
COURT ARCHIVE
Madras High Court judgments, 1890
96 judgments · page 1 of 5
High Courts19 Dec 1890
Krishnasamy Servaigaren Vs Savvoy Vijia Raghunatha Canagasabai Gopalar
Madras High Court · (1896) 6 MLJ 247
Suits Valuation Act, 1887 — Section 11
High Courts18 Dec 1890
Ara Pidikayil Bikutti Vs Puthen Purayil Thottathil Kalendan and Others
Madras High Court · (1896) 6 MLJ 240
Specific Relief Act, 1877 — Section 42
High Courts18 Dec 1890
Bikutti Vs Kalendan and Others
Madras High Court · (1891) ILR (Mad) 267
Specific Relief Act, 1877 — Section 42
High Courts15 Dec 1890
Kanaran and Others Vs Komappan and Others
Madras High Court · (1891) ILR (Mad) 169
Court Fees Act, 1870 — Section 12
High Courts10 Dec 1890
Jake and Others Vs Sankayya and Others
Madras High Court · (1892) 2 MLJ 277
Criminal Procedure Code, 1898 (CrPC) — Section 580
High Courts09 Dec 1890
Thaman Chetti Vs Alagiri Chetti
Madras High Court · (1891) ILR (Mad) 399
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts05 Dec 1890
Sanku and Others Vs Puttamma and Another
Madras High Court · (1891) ILR (Mad) 289
High Courts05 Dec 1890
Govinda and Others Vs Mana Vikraman
Madras High Court · (1891) ILR (Mad) 284
Civil Procedure Code, 1908 (CPC) — Section 44, 45
High Courts04 Dec 1890
Queen-Empress Vs Saminatha
Madras High Court · (1891) ILR (Mad) 400
Penal Code, 1860 (IPC) — Section 214
High Courts04 Dec 1890
Queen-Empress Vs Saminatha Pillai
Madras High Court · (1896) 6 MLJ 171
Penal Code, 1860 (IPC) — Section 213, 214
High Courts03 Dec 1890
Siddeswara Vs Krishna
Madras High Court · (1891) ILR (Mad) 177
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts03 Dec 1890
Siddeswara Mudaliar Vs Kalmangi Krista Charlu
Madras High Court · (1896) 6 MLJ 337
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts01 Dec 1890
Chandrareka Vs Secretary of State for India
Madras High Court · (1891) ILR (Mad) 163
High Courts30 Nov 1890
Keeran Avulla Vs Narikote Kunnamangalath Ettishery Chendra Shekaran Nambudri and Others
Madras High Court · (1896) 6 MLJ 504
High Courts28 Nov 1890
Nilakandan and Another Vs Padmanabha and Others
Madras High Court · (1891) ILR (Mad) 153
High Courts26 Nov 1890
Queen-Empress Vs Jangam Reddi and Others
Madras High Court · (1891) ILR (Mad) 247
Forest Act, 1927 — Section 3, 50(d)