High Courts22 Dec 1903Dismissed
Chinnasami Mudali Vs Arumuga Goundan
Madras High Court · (1903) 12 MAD CK 0014
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 1 of 9
High Courts22 Dec 1903
Pakkiam Pillay Vs Seetharama Vadhyar and Others
Madras High Court · (1904) 14 MLJ 134
High Courts22 Dec 1903
The Madras Consolidated Sugar and Spirit Factories, Limited Vs William Sissmore Shaw and Others
Madras High Court · (1904) 14 MLJ 443
Contract Act, 1872 — Section 65
High Courts15 Dec 1903Dismissed
Vedavalli Narasiah Vs Mangamma and Others
Madras High Court · (1903) 12 MAD CK 0005
High Courts10 Dec 1903
Kavipurapu Rama Rao Vs Dirisavalli Narasayya
Madras High Court · (1903) 12 MAD CK 0013
High Courts07 Dec 1903
Periasami Mudaliar and Another Vs T. Seetharama Chettiar and Others
Madras High Court · (1904) ILR (Mad) 243 : (1904) 14 MLJ 84
High Courts07 Dec 1903
Nellayappa Pillaiyan and Others Vs Ambalavana Pandara Sannadhi
Madras High Court · (1904) ILR (Mad) 465 : (1904) 14 MLJ 81
High Courts03 Dec 1903
The Municipal Council of Mangalore Vs Rev. L. Doneda, Manager of the Cordial Bail Press
Madras High Court · (1904) ILR (Mad) 547 : (1904) 14 MLJ 410
Madras District Municipalities Act, 1884 — Section 262(2)
High Courts02 Dec 1903
Ramaya Vs The Secretary of State for India in Council
Madras High Court · (1904) 14 MLJ 37
Madras Revenue Recovery Act, 1864 — Section 58
High Courts02 Dec 1903
Isack Jesudasen Pillai Vs Divan Bahadur Ramasamy Chetty (Official Liquidator of the Madras Building Society)
Madras High Court · (1904) 14 MLJ 345
Companies Act, 1882 — Section 169
High Courts02 Dec 1903
Isack Jesudasen Pillai Vs Ramaswamy Chetty, the Official Liquidator of the Madras Building Society, 5th Branch
Madras High Court · (1904) 14 MLJ 345
Companies Act, 1882 — Section 169
High Courts01 Dec 1903
Emperor Vs Muthukomaran
Madras High Court · (1903) 12 MAD CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts30 Nov 1903
Venkata Narasimha Appa Row Vs Nalla Kondayya and Others and Lakshmanna
Madras High Court · (1904) 14 MLJ 145
High Courts30 Nov 1903
In Re: S. Ramasami Reddi
Madras High Court · (1904) 14 MLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts26 Nov 1903Dismissed
Ikkotha Vs Chakkiamma and Others
Madras High Court · (1903) 11 MAD CK 0020
High Courts22 Nov 1903Allowed
Kailasa Thevar and Another Vs Ramiah and 42 Others
Madras High Court · (1903) 11 MAD CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 145(1)
High Courts18 Nov 1903
Zamindar of Ettayapuram Vs Sankarappa Reddiar
Madras High Court · (1903) 11 MAD CK 0021