PRICING

Your research. One membership.

Full access at every tenure. Choose how long you stay, and save more when you stay longer.

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Keep the conversation going.

A little extra for your next research session. Top up only when you need to.

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Verified judgment sourcesNothing auto-renewsNo hidden charges

Every plan is a one-off purchase for a fixed period — there is no auto-renewal and no card kept on file. Applicable tax is added at checkout.

Pricing questions

One membership is available for 1, 3, 6 or 12 calendar months. All tenures include the same portal features, with 1,000 / 1,100 / 1,200 / 1,300 AI credits each month respectively. Prices exclude applicable tax. Nothing auto-renews; an early purchase extends your current access.

Credits let you chat with the AI assistant. The number used depends on the length and complexity of your request. Check your available balance in the account menu. Summaries do not use credits.

Your included credits refresh each membership month without rollover. Top-up credits carry forward indefinitely until consumed. Included credits are spent first. Top-ups require membership to use; membership expiry does not erase them.

Top up or wait for your next monthly grant to continue AI chat. Summary generation, related judgments and other membership features remain available until your membership expires.

Search and read judgments and existing summaries without limits. See up to three related judgments. A verified account can generate five summaries and use 50 AI trial credits, once per account. Upgrade for original court downloads and full related results.

Yes. Summary generation has no credit charge or plan allowance. Existing summaries are reused. Temporary service-capacity and anti-abuse protections still apply.

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