BROWSE BY COURT
Judgments by court
Browse Indian judgments court by court and year by year: the Supreme Court, every High Court, and tribunals, with full text on CourtKutchehry.
Supreme Court
High Courts
- Allahabad High Court1,06,919 judgments · 1874–2026
- Andhra Pradesh High Court36,176 judgments · 1950–2026
- Bombay High Court76,704 judgments · 1901–2026
- Calcutta High Court67,738 judgments · 1863–2026
- Chhattisgarh High Court15,975 judgments · 2000–2026
- Delhi High Court1,14,311 judgments · 1966–2026
- Gauhati High Court26,820 judgments · 1932–2026
- Gujarat High Court36,597 judgments · 1950–2026
- High Court Of Himachal Pradesh32,528 judgments · 1948–2026
- High Court Of Kerala55,534 judgments · 1946–2026
- Jammu And Kashmir High Court12,177 judgments · 1930–2026
- Jharkhand High Court30,152 judgments · 1989–2026
- Karnataka High Court48,947 judgments · 1949–2026
- Madhya Pradesh High Court49,602 judgments · 1900–2026
- Madras High Court1,08,340 judgments · 1884–2026
- Manipur High Court1,680 judgments · 2013–2026
- Meghalaya High Court2,164 judgments · 2013–2026
- Orissa High Court33,604 judgments · 1935–2026
- Patna High Court55,908 judgments · 1910–2026
- Punjab And Haryana At Chandigarh94,664 judgments · 1885–2026
- Rajasthan High Court47,996 judgments · 1948–2026
- Sikkim High Court1,841 judgments · 1975–2026
- Telangana High Court3,688 judgments · 2014–2026
- Tripura High Court3,736 judgments · 2013–2026
- Uttarakhand High Court21,620 judgments · 2000–2026
Privy Council
Tribunals and Commissions
- Appellate Tribunal Under Prevention Of Money Laundering Act328 judgments · 2016–2026
- Armed Forces Tribunal963 judgments · 2019–2022
- Central Administrative Tribunal11,191 judgments · 2007–2026
- Company Law Board2 judgments · 2004–2006
- Competition Commission Of India819 judgments · 2010–2026
- Copyright Board1 judgments · 2004–2004
- Customs, Excise And Gold (Control) Appellate Tribunal10 judgments · 1983–2003
- Customs, Excise And Service Tax Appellate Tribunal2,079 judgments · 2004–2024
- Customs, Excise And Service Tax Appellate, New Delhi183 judgments · 2024–2025
- Debts Recovery Appellate Tribunal2,242 judgments · 2011–2026
- Debts Recovery Tribunal104 judgments · 2001–2022
- Federal Court80 judgments · 1938–1949
- Income Tax Appellate Tribunal6,642 judgments · 1983–2026
- Intellectual Property Appellate Board1,150 judgments · 2003–2021
- Karnataka Administrative Tribunal6 judgments · 1987–1988
- Karnataka Appellate Tribunal61 judgments · 1981–1995
- Karnataka Sales Tax Tribunal2 judgments · 1997–1997
- Monopolies And Restrictive Trade Practices Commission1 judgments · 2002–2002
- National Company Law Appellate Tribunal9,557 judgments · 2017–2026
- National Company Law Tribunal20,321 judgments · 2015–2026
- National Consumer Disputes Redressal Commission27,934 judgments · 1986–2024
- National Green Tribunal2,083 judgments · 2011–2026
- Securities And Exchange Board Of India5 judgments · 2019–2019
- Securities Appellate Tribunal Mumbai1,324 judgments · 2019–2026
- Telecom Disputes Settlement And Appellate Tribunal1,147 judgments · 2011–2026