Tribunals and Commissions28 May 1949
Jatindra Nath Gupta Vs Province of Bihar
Federal Court · AIR 1949 FC 175
COURT ARCHIVE
Federal Court judgments
80 judgments · page 1 of 4
Tribunals and Commissions06 May 1949
Jainarain Ram Lundia Vs Surajmull Sagarmull and Ors.
Federal Court · AIR 1949 FC 211
Tribunals and Commissions06 May 1949
Tirtha Lal Day Vs Sm. Bhusan Moyee Dasi and Ors.
Federal Court · AIR 1949 FC 195
Tribunals and Commissions30 Mar 1949
The Shamnugger Jute Factory Co. Ltd. (North) Vs S.N. Modak and Ors.
Federal Court · AIR 1949 FC 150
Tribunals and Commissions30 Mar 1949
The India Paper Pulp Co. Ltd. Vs The India Paper Pulp Workers'' Union and Anr.
Federal Court · AIR 1949 FC 148
Tribunals and Commissions30 Mar 1949
Roberts McLean and Co. Ltd. Vs A.T. Das Gupta and Ors.
Federal Court · AIR 1949 FC 151
Tribunals and Commissions03 Feb 1949
Auckland Jute Co. Ltd. Vs Tulsichandra Goswami
Federal Court · 1949 FCR 201
Tribunals and Commissions24 Jan 1949
Kondamudi Sriramulu and Tadavarti Bapayya and Ors. Vs Myneni Pundarikakshayya
Federal Court · AIR 1949 FC 218
Tribunals and Commissions18 Dec 1944
Umayal Achi Vs Lakshmi Achi and Ors.
Federal Court · AIR 1945 FC 25
Tribunals and Commissions13 Dec 1944
M.L. Bannerjee and anr. Vs Emperor
Federal Court · AIR 1945 FC 14
Tribunals and Commissions06 Nov 1944
King-Emperor Vs Benoarilal Sarma and Others
Federal Court · 1945 FCR 161
Tribunals and Commissions25 Aug 1944
In Re: The powers of the Federal Legislature to provide for the levy of an Estate Duty in respect of Property, other than Agricultural land, Passing Upon the death of any Person; In Re: Reference Under Section 213 of the Government of India Act, 1935
Federal Court · AIR 1944 FC 73
Tribunals and Commissions23 May 1944
Basanta Chandra Ghose and Ors. Vs Emperor
Federal Court · AIR 1944 FC 86
Tribunals and Commissions24 Apr 1944
Lieutenant Hector Thomas Huntley Vs Emperor
Federal Court · AIR 1944 FC 66
Tribunals and Commissions24 Apr 1944
Rao Bahadur Kunwar Lal Singh Vs The Central Provinces and Berar
Federal Court · AIR 1944 FC 62
Tribunals and Commissions17 Apr 1944
Q. Qudratullah Vs N.W.F. Province
Federal Court · AIR 1944 FC 72
Tribunals and Commissions27 Mar 1944
The Governor-General in Council Vs The Raleigh Investment Co., Ltd.
Federal Court · (1944) 03 FED CK 0001
Tribunals and Commissions06 Mar 1944
Sahdeo Gosain and Anr. Vs Emperor
Federal Court · AIR 1944 FC 38