Tribunals and Commissions18 Dec 1944
Umayal Achi Vs Lakshmi Achi and Ors.
Federal Court · AIR 1945 FC 25
COURT ARCHIVE
Federal Court judgments, 1944
18 judgments · page 1 of 1
Tribunals and Commissions13 Dec 1944
M.L. Bannerjee and anr. Vs Emperor
Federal Court · AIR 1945 FC 14
Tribunals and Commissions06 Nov 1944
King-Emperor Vs Benoarilal Sarma and Others
Federal Court · 1945 FCR 161
Tribunals and Commissions25 Aug 1944
In Re: The powers of the Federal Legislature to provide for the levy of an Estate Duty in respect of Property, other than Agricultural land, Passing Upon the death of any Person; In Re: Reference Under Section 213 of the Government of India Act, 1935
Federal Court · AIR 1944 FC 73
Tribunals and Commissions23 May 1944
Basanta Chandra Ghose and Ors. Vs Emperor
Federal Court · AIR 1944 FC 86
Tribunals and Commissions24 Apr 1944
Lieutenant Hector Thomas Huntley Vs Emperor
Federal Court · AIR 1944 FC 66
Tribunals and Commissions24 Apr 1944
Rao Bahadur Kunwar Lal Singh Vs The Central Provinces and Berar
Federal Court · AIR 1944 FC 62
Tribunals and Commissions17 Apr 1944
Q. Qudratullah Vs N.W.F. Province
Federal Court · AIR 1944 FC 72
Tribunals and Commissions27 Mar 1944
The Governor-General in Council Vs The Raleigh Investment Co., Ltd.
Federal Court · (1944) 03 FED CK 0001
Tribunals and Commissions06 Mar 1944
Sahdeo Gosain and Anr. Vs Emperor
Federal Court · AIR 1944 FC 38
Tribunals and Commissions06 Mar 1944
Maharani Gurucharan Kaur of Nabha and Anr. Vs Province of Madras and Ors.
Federal Court · AIR 1944 FC 41
Tribunals and Commissions17 Feb 1944
R. Subbaroyan and Ors. Vs Emperor
Federal Court · AIR 1944 FC 39
Tribunals and Commissions17 Feb 1944
T.V. Narasinga Rao and Anr. Vs Vysyaraju Surayya Raju and Anr.
Federal Court · AIR 1944 FC 31
Tribunals and Commissions07 Feb 1944
Thakur Raghubar Singh and Ors. Vs Emperor
Federal Court · AIR 1944 FC 25