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Tribunals and CommissionsFull Bench(1944) 02 FED CK 0002

Bechan Chero and Ors. vs Emperor

Federal Court · Decided on 17 February 1944 · Citation: AIR 1946 FC 32

HON’BLE JUDGES
Justice Petrick Spens C.J ,Justice Srinivasa Varadachariar ,Justice Muhammad Zafrulla Khan JJ

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Judgment

1 paragraphs · 23 words

Spens, C.J.—In our judgment substantial questions of law are involved in these cases. We grant leave to appeal to His Majesty in Council.