Tribunals and Commissions04 Dec 1941
K.L. Gauba Vs The Hon''ble the Chief Justice and the Judges of the High Court of Judicature at Lahore and another
Federal Court · (1941) 12 FED CK 0002
COURT ARCHIVE
Federal Court judgments, 1941
5 judgments · page 1 of 1
Tribunals and Commissions04 Dec 1941
Suraj Narain Anand Vs The North-West Frontier Province
Federal Court · AIR 1941 FC 3
Tribunals and Commissions22 Apr 1941
In Re: Hindu Women''s Rights to Property Act, 1937
Federal Court · AIR 1941 FC 72
Tribunals and Commissions17 Apr 1941
Atiqa Begum and Anr. Vs United Provinces
Federal Court · AIR 1941 FC 70
Tribunals and Commissions17 Apr 1941
A.L.S.P.P.L. Subrahmanyam Chettiar Vs Muttuswami Goundan
Federal Court · AIR 1941 FC 69