Tribunals and Commissions21 Oct 1942
Hulas Narain Singh and Others Vs The Province of Bihar
Federal Court · 1942 FCR 109
COURT ARCHIVE
Federal Court judgments, 1942
10 judgments · page 1 of 1
Tribunals and Commissions21 Oct 1942
Suraj Narain Anand Vs The North-West Frontier Province
Federal Court · (1942) 10 FED CK 0001
Tribunals and Commissions08 May 1942
Punjab Province Vs Daulat Singh and Others
Federal Court · 1942 FCR 67
Tribunals and Commissions08 May 1942
The Province of Madras Vs Messrs. Boddu Paidanna and Sons
Federal Court · 1942 FCR 90
Tribunals and Commissions10 Apr 1942
Niharendu Dutt Majumdar Vs The King Emperor
Federal Court · 1942 FCR 38
Tribunals and Commissions10 Apr 1942
Megh Raj and Another Vs Allah Rakhia and Others
Federal Court · 1942 FCR 53
Tribunals and Commissions24 Mar 1942
The North-West Frontier Province Vs Suraj Narain Anand
Federal Court · AIR 1944 FC 94
Tribunals and Commissions04 Mar 1942
Administrator, Lahore Municipality Vs Daulat Ram Kapur
Federal Court · 1942 FCR 31
Tribunals and Commissions23 Feb 1942
Hulas Narain Singh and Others Vs The Province of Bihar
Federal Court · 1942 FCR 1