Tribunals and Commissions15 Mar 1943
Megh Raj and Others Vs Alla Rakhia and Others
Federal Court · 1943 FCR 182
COURT ARCHIVE
Federal Court judgments
80 judgments · page 3 of 4
Tribunals and Commissions15 Mar 1943
The Province of Madras Vs Boddu Paidanna and Sons
Federal Court · 1943 FCR 187
Tribunals and Commissions01 Mar 1943
Governor-General in Council Vs The Province of Madras
Federal Court · AIR 1943 FC 11
Tribunals and Commissions21 Oct 1942
Hulas Narain Singh and Others Vs The Province of Bihar
Federal Court · 1942 FCR 109
Tribunals and Commissions21 Oct 1942
Suraj Narain Anand Vs The North-West Frontier Province
Federal Court · (1942) 10 FED CK 0001
Tribunals and Commissions08 May 1942
Punjab Province Vs Daulat Singh and Others
Federal Court · 1942 FCR 67
Tribunals and Commissions08 May 1942
The Province of Madras Vs Messrs. Boddu Paidanna and Sons
Federal Court · 1942 FCR 90
Tribunals and Commissions10 Apr 1942
Niharendu Dutt Majumdar Vs The King Emperor
Federal Court · 1942 FCR 38
Tribunals and Commissions10 Apr 1942
Megh Raj and Another Vs Allah Rakhia and Others
Federal Court · 1942 FCR 53
Tribunals and Commissions24 Mar 1942
The North-West Frontier Province Vs Suraj Narain Anand
Federal Court · AIR 1944 FC 94
Tribunals and Commissions04 Mar 1942
Administrator, Lahore Municipality Vs Daulat Ram Kapur
Federal Court · 1942 FCR 31
Tribunals and Commissions23 Feb 1942
Hulas Narain Singh and Others Vs The Province of Bihar
Federal Court · 1942 FCR 1
Tribunals and Commissions04 Dec 1941
K.L. Gauba Vs The Hon''ble the Chief Justice and the Judges of the High Court of Judicature at Lahore and another
Federal Court · (1941) 12 FED CK 0002
Tribunals and Commissions04 Dec 1941
Suraj Narain Anand Vs The North-West Frontier Province
Federal Court · AIR 1941 FC 3
Tribunals and Commissions22 Apr 1941
In Re: Hindu Women''s Rights to Property Act, 1937
Federal Court · AIR 1941 FC 72
Tribunals and Commissions17 Apr 1941
Atiqa Begum and Anr. Vs United Provinces
Federal Court · AIR 1941 FC 70
Tribunals and Commissions17 Apr 1941
A.L.S.P.P.L. Subrahmanyam Chettiar Vs Muttuswami Goundan
Federal Court · AIR 1941 FC 69
Tribunals and Commissions06 Dec 1940
Lachmeshwar Prasad Shukul and Ors. Vs Keshwar Lal Chaudhuri and Ors.
Federal Court · AIR 1941 FC 5
Tribunals and Commissions06 Dec 1940
United Provinces Vs Mt. Atiqa Begum and Ors.
Federal Court · AIR 1941 FC 16